High Courts02 Nov 2012Dismissed
Dr. (Mrs.) Jyotika Srivastava and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 626
Penal Code, 1860 (IPC) — Section 406, 420, 427, 428, 448
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 10 of 93
High Courts02 Nov 2012Allowed
Sohan Bedia Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 293 : (2013) 1 JLJR 231
Penal Code, 1860 (IPC) — Section 395
High Courts02 Nov 2012
Shri Mahesh Choudhary Vs Commissioner of Income Tax, Bihar II, Ranchi
Jharkhand High Court · (2012) 11 JH CK 0093
Income Tax Act, 1961 — Section 132, 132(5), 132B, 139(8), 217
High Courts02 Nov 2012
Shilo Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 698 : (2013) 2 JLJR 447
High Courts02 Nov 2012
Rabindra Nath Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 514 : (2013) 1 JLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts02 Nov 2012Dismissed
Rajendra Paswan Vs The Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 442
High Courts02 Nov 2012
Gautam Mandal and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 569
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts01 Nov 2012Dismissed
Danro Water Reservoir Project Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 163
Land Acquisition Act, 1894 — Section 4(A)
High Courts01 Nov 2012Dismissed
R. Venu Gopal Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2013) 3 AJR 40
High Courts01 Nov 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Central Coalfields Ltd.
Jharkhand High Court · (2012) 11 JH CK 0087
Income Tax Act, 1961 — Section 37(4)
High Courts01 Nov 2012Dismissed
Jhagru Mahto Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 574
High Courts01 Nov 2012Allowed
Nawal Kishore Vs State of Jharkhand and Others State of Jharkhand and Others Vs Nawal Kishore
Jharkhand High Court · (2013) 1 AJR 771 : (2013) 1 JLJR 362
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 379
High Courts01 Nov 2012Dismissed
Tata Iron and Steel Co. Ltd. Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2012) 11 JH CK 0034
High Courts01 Nov 2012Dismissed
Md. Tanqeer Usmani Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 43 : (2013) 1 AJR 316 : (2013) 2 DMC 187
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts01 Nov 2012Dismissed
Mangal Murmu Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 114
High Courts01 Nov 2012Dismissed
Bharat Coking Coal Limited Vs Shashi Mahto and Others
Jharkhand High Court · (2013) 1 JLJR 288
High Courts01 Nov 2012Dismissed
Shailendra Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 478
Penal Code, 1860 (IPC) — Section 408, 409, 420
High Courts01 Nov 2012
Jawahar Prasad Vs Steel Authority India Ltd. and Others
Jharkhand High Court · (2013) 3 AJR 86
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 7(3)
High Courts31 Oct 2012Allowed
Commissioner of Income Tax Vs R.M. Singh
Jharkhand High Court · (2013) 2 JLJR 483 : (2013) 215 TAXMAN 17
Income Tax Act, 1961 — Section 176(3A)
High Courts31 Oct 2012Dismissed
Om Prakash Vs Union of India and Another
Jharkhand High Court · (2013) 1 JLJR 547
Constitution of India, 1950 — Article 14, 226