High Courts12 Oct 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Central Coal Fields Ltd.
Jharkhand High Court · (2012) 4 JCR 529 : (2012) 4 JLJR 536
Income Tax Act, 1961 — Section 115J, 37(4), 43(6), 50
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 12 of 93
High Courts12 Oct 2012
The Commissioner of Central Excise, Jamshedpur Vs M/s Xenon, Adityapur, Jamshedpur
Jharkhand High Court · (2013) 1 AJR 9 : (2013) 296 ELT 26 : (2013) 18 GSTR 149
Central Excises and Salt Act, 1944 — Section 11A, 35H(1)
High Courts12 Oct 2012Dismissed
Dhaniram Mahto and Others Vs Most. Rango Devi and Others
Jharkhand High Court · (2012) 4 JCR 328
High Courts12 Oct 2012
Kolhan Samvedak Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 201
High Courts11 Oct 2012
Nizamuddin @ Md. Nizamuddin Siddique Vs The State of Jharkhand, District Magistrate, Palamau at Daltonganj and Superintendent of Police, Palamau at Daltonganj
Jharkhand High Court · (2012) 10 JH CK 0023
Arms Act, 1959 — Section 25, 26, 27, 28, 29Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 2(d), 2(d)(v)
High Courts11 Oct 2012Allowed
Tata Iron and Steel Company Limited Vs The Union of India and Others
Jharkhand High Court · (2013) 295 ELT 526
Central Excises and Salt Act, 1944 — Section 11BB, 35F
High Courts11 Oct 2012
Stale of Jharkhand Vs Arjun Mahto Arjun Mahto Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 341
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366Penal Code, 1860 (IPC) — Section 120(B), 302, 34, 436
High Courts10 Oct 2012
M/s Bharat Safety Glass P. Ltd. Vs Commissioner of Income Tax, Ranchi
Jharkhand High Court · (2012) 4 JCR 531
Income Tax Act, 1961 — Section 269SS, 271, 271D, 271E
High Courts10 Oct 2012Allowed
Mamta Devi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 128
Bihar Land Reforms Act, 1950 — Section 4(h), 8Constitution of India, 1950 — Article 226
High Courts09 Oct 2012
Acet Swarojgar Sangh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 532
Constitution of India, 1950 — Article 21
High Courts09 Oct 2012
Giriwar Baitha Vs State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 438Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts09 Oct 2012Dismissed
Chandra Shekhar Alani Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0012
High Courts09 Oct 2012Allowed
Pancham Singh Vs State of Jharkhand and Shri Gyani Prasad Bhagat
Jharkhand High Court · (2013) 1 JLJR 570
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 319Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Oct 2012
Dr. Anand Ranjan Vs Dr. (Mrs.) Sunita Sinha
Jharkhand High Court · (2012) 10 JH CK 0060
Hindu Marriage Act, 1955 — Section 13, 13(B)
High Courts08 Oct 2012Dismissed
Om Prakash Gupta Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0048
Constitution of India, 1950 — Article 226
High Courts08 Oct 2012Allowed
Baijnath Hansda Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 32
Constitution of India, 1950 — Article 21, 226
High Courts08 Oct 2012
Rajneesh Mishra Vs The Union of India and Others
Jharkhand High Court · (2013) 2 JLJR 418
Constitution of India, 1950 — Article 21
High Courts08 Oct 2012
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 1 JLJR(Jhar) 4 : AIR 2011 Jhar 52
Electricity Act, 2003 — Section 142
High Courts08 Oct 2012Allowed
Tapas Choudhary @ Tapas Kumar Choudhary Vs Kaushik Chakroborty and Others
Jharkhand High Court · (2012) 10 JH CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts08 Oct 2012Dismissed
Shatrughan Mishra @ Shatrughu Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 55 : (2013) 1 JLJR 584
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1)