High Courts06 Oct 2012Allowed
DTC Securities Limited Vs Jharkhand State Mineral Development Corpn. and Others
Jharkhand High Court · (2013) 2 AJR 412 : (2013) 3 EFLT 467 : (2013) 1 JLJR 367
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 13 of 93
High Courts06 Oct 2012Dismissed
Janki Hembrom Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0061
High Courts06 Oct 2012
Sunil Hembram alias Sonel Hembram Vs The State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts06 Oct 2012Dismissed
Shashidhar Bagway Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 534
High Courts06 Oct 2012Allowed
Tausif Raza Vs The Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 15
Constitution of India, 1950 — Article 12, 343
High Courts06 Oct 2012Dismissed
Alekh Ranjan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0029
Penal Code, 1860 (IPC) — Section 201, 302, 34, 394
High Courts06 Oct 2012
Delip Jerath Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 128
Constitution of India, 1950 — Article 25Prevention of Cruelty to Animals Act, 1960 — Section 11, 12, 4
High Courts05 Oct 2012Allowed
Rajesh Kumar Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 24
Chotanagpur Tenancy Act, 1908 — Section 49, 49(2), 49(5)Penal Code, 1860 (IPC) — Section 109, 120B, 201, 409, 419Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Oct 2012
Zila Parishad, Dhanbad Vs Koylanchal Sahkari Grih Nirman Samiti Ltd. and Others
Jharkhand High Court · (2012) 10 JH CK 0069
Bihar Provincialisation Of Roads And Hospitals Act, 1947 — Section 3(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 15, 9
High Courts05 Oct 2012Allowed
Most. Sundari and Another Vs Narendra Kumar @ Narendra Kumar Sondi and Others
Jharkhand High Court · (2013) 2 JLJR 47
Motor Vehicles Act, 1988 — Section 140, 140(2), 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts05 Oct 2012Dismissed
Ashok Kumar Mangal @ Ashok Kumar Agarwal Vs Deputy Commissioner of Income Tax, Ranchi
Jharkhand High Court · (2012) 4 JLJR 598
Income Tax Act, 1961 — Section 132, 158BC, 254(2), 43A
High Courts05 Oct 2012Dismissed
Ramendra Nath Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 828 : (2012) 4 JCR 518
Constitution of India, 1950 — Article 226, 235Electricity Act, 2003 — Section 153
High Courts05 Oct 2012Dismissed
Ashok Kumar Bharti Vs The State of Jharkhand
Jharkhand High Court · (2012) 10 JH CK 0051
Penal Code, 1860 (IPC) — Section 109, 120B, 403, 406, 409Prevention of Corruption Act, 1988 — Section 13(1)(d)(c), 13(2), 7
High Courts05 Oct 2012
M/s Sahara India Commercial Corporation Ltd. and Others Vs Uday Shankar Paul and Others
Jharkhand High Court · (2012) 10 JH CK 0038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts05 Oct 2012
Anjarul Sheikh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 10 JH CK 0032
High Courts05 Oct 2012
Uttam Kumar Mandal Vs Central Coalfields Limited, Ranchi and Others
Jharkhand High Court · (2012) 10 JH CK 0030
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 7(1)
High Courts05 Oct 2012Dismissed
Muni Lal Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 23
High Courts05 Oct 2012
Sheo Narain Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JLJR 593
Bihar and Orissa Excise Act, 1915 — Section 10, 28
High Courts04 Oct 2012Dismissed
Saryu Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 8
High Courts04 Oct 2012Allowed
Jugal Kishore Agrawala, Smt. Renu Devi, Braj Mohan Saraiwala @ Braj Prasad Saraiwala and Smt. Sita Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 DMC 472
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 323, 498(A)