High Courts29 Mar 2011
Sahiya Jagiya Devi @ Jagiya Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0020
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 71 of 89
High Courts29 Mar 2011Dismissed
Smt. Alimun Nisha and Another Vs Md. Shaheed Ahmad and Others
Jharkhand High Court · (2011) 2 JCR 406
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Mar 2011Dismissed
Manoj Kumar Vs The State of Jharkhand and Ors
Jharkhand High Court · (2011) 03 JH CK 0011
High Courts28 Mar 2011
Chandradeo Yadav Vs State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0232
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts28 Mar 2011
Zakir @ Dabbu Khan @ Zakir Khan Vs State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0221
Penal Code, 1860 (IPC) — Section 395, 412
High Courts28 Mar 2011
Karan Kant Dave and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0220
Explosives Act, 1884 — Section 9Penal Code, 1860 (IPC) — Section 304, 34
High Courts28 Mar 2011
Surendra Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0218
Arms Act, 1959 — Section 25(1B), 26
High Courts28 Mar 2011Allowed
Om Prakash Lal Vs Nirmal Kumar Jain
Jharkhand High Court · (2011) 03 JH CK 0211
High Courts28 Mar 2011Allowed
Bijay Kumar Jain Vs Prayag Lal Rana and Others
Jharkhand High Court · (2011) 03 JH CK 0210
High Courts28 Mar 2011Dismissed
Ayushman Pandey Vs The State of Jharkhand and Shaista Huma
Jharkhand High Court · (2011) 03 JH CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 20Special Marriage Act, 1954 — Section 25
High Courts28 Mar 2011
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others Rohit Kumar Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0153
High Courts28 Mar 2011
Sanderson Industries Limited Vs Adityapur Industrial Area Development Authority and Another
Jharkhand High Court · (2011) 2 JCR 522
Bihar Industrial Area Development Authority Act, 1974 — Section 3(4), 6(2)Bihar Industrial Area Development Authority Rules, 1981 — Rule 3(1)
High Courts28 Mar 2011
Munna Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 511
High Courts28 Mar 2011Allowed
Smt. Girja Devi Vs Basudev Sao and Others
Jharkhand High Court · (2011) 03 JH CK 0100
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Mar 2011
Ram Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0095
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts28 Mar 2011
Ram Sagar Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0094
Penal Code, 1860 (IPC) — Section 364A
High Courts28 Mar 2011
Abhimanu Prasad @ Abhimanu Prasad Seth Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0093
Penal Code, 1860 (IPC) — Section 420
High Courts28 Mar 2011
Anand Roy and Reyaz Ansari Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0092
Arms Act, 1959 — Section 25(1), 26, 35Penal Code, 1860 (IPC) — Section 34, 364A
High Courts28 Mar 2011Allowed
Nitish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts28 Mar 2011
Pintu Paswan, Pappu Paswan and Jitendra Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0089
Penal Code, 1860 (IPC) — Section 392