COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 70 of 89

High Courts29 Mar 2011Allowed

Mithilesh Kumar and Lalan Bihari Sharan Vs The State of Jharkhand and Another

Jharkhand High Court · (2011) 2 JCR 560

Criminal Procedure Code, 1973 (CrPC) — Section 173, 437, 482, 82, 83Penal Code, 1860 (IPC) — Section 409, 420

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High Courts29 Mar 2011Dismissed

Satyam Associates Vs Canara Bank and Another

Jharkhand High Court · AIR 2011 Jhar 102 : (2011) 2 JCR 514 : (2011) 8 RCR(Civil) 2092

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17

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High Courts29 Mar 2011Dismissed

The Oriental Insurance Company Ltd. Vs Smt. Sumitra Devi and Others

Jharkhand High Court · (2011) 2 JCR 405 : (2011) 3 TAC 576

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High Courts29 Mar 2011

Swapan Chakraborty Vs The State of Jharkhand and Another

Jharkhand High Court · (2011) 7 RCR(Criminal) 249

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts29 Mar 2011

Jan Kalyan Morcha Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0103

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High Courts29 Mar 2011Dismissed

Ramesh Kumar Sahi @ Ramesh Kumar Rahi Vs The State of Jharkhand and Another

Jharkhand High Court · (2011) 03 JH CK 0099

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High Courts29 Mar 2011Allowed

Satyandra Rajak Vs The State of Jharkhand

Jharkhand High Court · (2011) 2 JCR 533

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 379

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High Courts29 Mar 2011

Samit Kumar Singh @ Sumit Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0090

Penal Code, 1860 (IPC) — Section 395

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High Courts29 Mar 2011

Shyam Yadav Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0088

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341

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High Courts29 Mar 2011

Shailesh Yadav Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0087

Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 386

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High Courts29 Mar 2011

Bahamani Tuti Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0086

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High Courts29 Mar 2011

Laltu Shah Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0079

Penal Code, 1860 (IPC) — Section 34, 413, 414

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High Courts29 Mar 2011

Shamshad Khan @ Md. Shamsad Khan Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0078

Penal Code, 1860 (IPC) — Section 120B, 413, 414, 467, 468

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High Courts29 Mar 2011Dismissed

Md. Ibrahim Khan @ Md. Ibrahim Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0077

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts29 Mar 2011Allowed

Raj Kumar Ram Vs The State of Jharkhand

Jharkhand High Court · (2011) 03 JH CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Jharkhand Value Added Tax Act, 2005 — Section 25

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High Courts29 Mar 2011

Court on its Own Motion Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0073

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High Courts29 Mar 2011

Nawaz Ahmad Vs Jharkhand State Forest Development Corporation and Others

Jharkhand High Court · (2011) 4 BC 416 : (2011) 2 JCR 515 : (2011) 8 RCR(Civil) 2030

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High Courts29 Mar 2011

Mohd. Kamrul Vs Jharkhand State Forest Development Corporation and Others

Jharkhand High Court · (2011) 2 JCR 504

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High Courts29 Mar 2011

Ram Shankar Sinha Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 03 JH CK 0030

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High Courts29 Mar 2011

Rajendra Bhagat (Oraon) Vs The State of Jharkhand, Nitu Oraon and Anmol

Jharkhand High Court · (2011) 03 JH CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

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