High Courts30 Mar 2011
Om Prakash Dubey Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 69 of 89
High Courts30 Mar 2011Allowed
Ranjit Kumar Mohan @ Ranjit Mohan Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts30 Mar 2011Allowed
Gul Mohammad Ansari Vs State of Jharkhand, DIG Police, Special Branch, Superintendent of Police (T), Special Branch and Superintendent of Police (Aa) Special Branch
Jharkhand High Court · (2011) 03 JH CK 0047
High Courts30 Mar 2011Dismissed
Md. Sohail Khan and Sanjay Kumar Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0029
Constitution of India, 1950 — Article 226
High Courts30 Mar 2011
Sadesh Sahu Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0026
Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Mar 2011
Binay Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0025
Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Mar 2011
Dr. Ajoy Kumar Majhee Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0010
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts29 Mar 2011Allowed
Manish Kumar Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts29 Mar 2011
Nayeemuddin @ Nayeemuddin Ansari and Moharran Ansari @ Moharram Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0223
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22
High Courts29 Mar 2011
Dinesh Paswan Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0222
Penal Code, 1860 (IPC) — Section 412
High Courts29 Mar 2011Allowed
Sonaram Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0219
High Courts29 Mar 2011
Md. Muzammil Sultan Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0214
High Courts29 Mar 2011Dismissed
Bhim Chandra Murmu Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0207
High Courts29 Mar 2011
Superwati Champia Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0206
Constitution of India, 1950 — Article 226
High Courts29 Mar 2011
Arjun Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 516
Penal Code, 1860 (IPC) — Section 380, 458
High Courts29 Mar 2011Allowed
Krishna Kanahiya Rajhans Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 7 RCR(Criminal) 285
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 119, 120B, 19, 217, 218
High Courts29 Mar 2011Dismissed
S.D.M. Karan Vs Telco Company Limited
Jharkhand High Court · (2010) 4 JLJR 78
High Courts29 Mar 2011
The Oriental Insurance Company Ltd. Vs Sundri Hembrom and Others
Jharkhand High Court · (2011) 8 RCR(Civil) 1104 : (2011) 3 TAC 590
Motor Vehicles Act, 1988 — Section 140
High Courts29 Mar 2011
Binod Kumar Upadhyay Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0116
High Courts29 Mar 2011Dismissed
Santosh Kumar Jain Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Penal Code, 1860 (IPC) — Section 182, 211