High Courts31 Mar 2011Dismissed
Sudhanshu Trivedi @ Sudhanshu Kumar Trivedi Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0182
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 67 of 89
High Courts31 Mar 2011Allowed
Munu Mahto and Jairam Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 482Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts31 Mar 2011Dismissed
Krishna Murari Vs State of Jharkhand and The Dy. S.P.-cum-Officer Incharge, Vigilance
Jharkhand High Court · (2011) 8 RCR(Criminal) 2107
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts31 Mar 2011Allowed
Kartik Vishwakarma Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 Crimes 314
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts31 Mar 2011Dismissed
Radhiya Mosst. and Others Vs Ramdasi Devi and Others
Jharkhand High Court · (2011) 2 JCR 585
High Courts31 Mar 2011
Deepak Kansari, Angad Kansari and Smt. Kabita Kansari Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 03 JH CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts31 Mar 2011
Debashish Mohanty, Ashish Mishra and Prem Shankar Keshri Vs State of Jharkhand and Bipin Kumar Singh
Jharkhand High Court · (2011) 03 JH CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 482Penal Code, 1860 (IPC) — Section 34, 379, 384
High Courts31 Mar 2011
Mohan Munda Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0118
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Mar 2011
Vikash Kumar Mahato Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0109
High Courts31 Mar 2011Allowed
Dinesh Prasad Daga Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 580
Land Acquisition Act, 1894 — Section 12A, 9
High Courts31 Mar 2011
Sarita Devi @ Sarita Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0083
High Courts31 Mar 2011
Vijay Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0080
Penal Code, 1860 (IPC) — Section 414, 420, 467, 468, 471
High Courts31 Mar 2011
Laxman Oraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0063
Arms Act, 1959 — Section 25(1)(A), 26, 35Criminal Law (Amendment) Act, 1932 — Section 17
High Courts31 Mar 2011
Aamrah Rizvi and Others Vs Jharkhand Academic Council, Secretary, Jharkhand Academic Council and Principal, SSLNT Mahila Mahavidyalaya
Jharkhand High Court · (2011) 03 JH CK 0055
High Courts31 Mar 2011Dismissed
Sanju Singh @ Sanjeev Kumar Singh Vs The State of Jharkhand and Elahi Ansari
Jharkhand High Court · (2011) 03 JH CK 0032
Criminal Law (Amendment) Act, 1932 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts31 Mar 2011Dismissed
Muneshwar Prasad Singh Vs Harijindra Singh and Another
Jharkhand High Court · (2011) 03 JH CK 0031
High Courts31 Mar 2011Dismissed
Pintu Mandal @ Pintu Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0019
Dowry Prohibition Act, 1961 — Section 3, 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 201, 304(B), 34
High Courts31 Mar 2011
Namrata Kiran Rani Vs State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts30 Mar 2011
Binod Kumar Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0228
Penal Code, 1860 (IPC) — Section 34, 342, 365, 376, 379
High Courts30 Mar 2011
Ravi Gupta @ Ravi Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0226
Penal Code, 1860 (IPC) — Section 34, 406, 420