High Courts01 Apr 2011
Dr. Kamal Shankar Shrivastava Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 409, 420, 467, 468
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 66 of 89
High Courts01 Apr 2011
Himanshu Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0114
Penal Code, 1860 (IPC) — Section 409
High Courts01 Apr 2011Allowed
Yogendra Pandit and Rajesh Kumar Tewari Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468
High Courts01 Apr 2011Allowed
Sidheshwar Prasad Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 7 RCR(Criminal) 414
Criminal Procedure Code, 1973 (CrPC) — Section 204Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379, 448
High Courts01 Apr 2011
Manoj Kumar Pandey Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0062
Penal Code, 1860 (IPC) — Section 109, 120B, 403, 406, 408Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Apr 2011Dismissed
Ramesh Kumar and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 567
Land Acquisition Act, 1894 — Section 3A
High Courts01 Apr 2011Dismissed
Kapil Deo Dubey Vs Upendra Kumar
Jharkhand High Court · (2011) 04 JH CK 0041
High Courts01 Apr 2011Allowed
Manoj Saw Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0013
Essential Commodities Act, 1955 — Section 7
High Courts01 Apr 2011Dismissed
Sunita Lakra Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120B, 408, 420, 467, 468
High Courts01 Apr 2011
Madhuri Topo Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 461, 462, 466
High Courts31 Mar 2011Dismissed
Ashish Kumar Haldar Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 03 JH CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 433
High Courts31 Mar 2011Allowed
Achutananda Pradhan @ Hori Pradhan, Ashamoni Pradhan @ Asha Pradhan and Jyotsnarani Pradhan @ Jyotsna Pradhan Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts31 Mar 2011
Kamla Devi and Satyendra yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0227
Penal Code, 1860 (IPC) — Section 304B
High Courts31 Mar 2011
Mojen Birua @ Bhogen Birua Vs The State of Jharkhand
Jharkhand High Court · (2011) 03 JH CK 0224
Penal Code, 1860 (IPC) — Section 302, 34
High Courts31 Mar 2011Dismissed
Kishore Kumar Agrawalla and Others Vs Ashish Agrawalla
Jharkhand High Court · AIR 2011 Jhar 113
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Hindu Succession Act, 1956 — Section 8
High Courts31 Mar 2011Allowed
Rohit Kejriwal, Pawan Kumar Kejriwal, Pushpa Devi Kejriwal and Radheshyam Goswami Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 03 JH CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 320(6), 320(8), 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts31 Mar 2011Dismissed
Uday Shankar Gupta and Others Vs Shri Madan Sao and Others
Jharkhand High Court · (2011) 03 JH CK 0202
High Courts31 Mar 2011Dismissed
Ajay Tirkey Vs The State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 24
Criminal Procedure Code, 1973 (CrPC) — Section 162, 173Penal Code, 1860 (IPC) — Section 143, 147, 148, 307, 323Railways Act, 1989 — Section 145, 146, 147
High Courts31 Mar 2011Dismissed
Dina Nath Mondal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 03 JH CK 0193
Constitution of India, 1950 — Article 14
High Courts31 Mar 2011Dismissed
AML Steel and Power Ltd. and Others Vs The State of Jharkhand and Shree Shyam Minerals
Jharkhand High Court · (2011) 2 JCR 575
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420