High Courts07 Apr 2011Dismissed
Uday Sao @ Udal Sao and Ram Khelawan Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0130
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 341
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 64 of 89
High Courts07 Apr 2011
Manish Kumar, Dr. Rajendra Kumar Singh and Mukesh Kumar Vs The State of Jharkhand and Sangeeta
Jharkhand High Court · (2011) 04 JH CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)
High Courts07 Apr 2011
Lokan Ganjhu Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts07 Apr 2011Allowed
Vijay Pratap Singh, Sudhir Kumar Singh and Vinay Singh Vs The State of Jharkhand and Smt. Moti Raj Devi
Jharkhand High Court · (2011) 04 JH CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3, 3(1)
High Courts07 Apr 2011
Dipak Nag @ Deepak Kumar Nag Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0105
Arms Act, 1959 — Section 25(1G), 26, 27, 35Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts07 Apr 2011
Rathindranath Ghosh @ Rattimdranath Ghosh Hazra Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts07 Apr 2011
Chhathu Munda @ Chathu Munda and Nanhu Munda Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0093
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 22
High Courts07 Apr 2011Dismissed
Basudeo Sahu Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 04 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 323, 342, 352, 364, 365
High Courts07 Apr 2011Dismissed
Haripada Rajak @ Hari Rajak and Shankar Rajak Vs The State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 273
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts07 Apr 2011Dismissed
Rakesh Kumar @ Rakesh Kumar Singh, Mukesh Kumar @ Mukesh Kumar Singh and Mahesh Singh Vs The State of Jharkhand, Smt. Vinita and Maheshwar Prasad Singh
Jharkhand High Court · (2011) 7 RCR(Criminal) 314
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 363, 365
High Courts07 Apr 2011Allowed
Bango Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0083
High Courts07 Apr 2011Allowed
Santosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0008
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts07 Apr 2011Allowed
Bhikhan Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0007
High Courts05 Apr 2011
Lord Gautam Budha Temple Trust Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0128
High Courts05 Apr 2011
Marianush Minz Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0121
Arms Act, 1959 — Section 25(1), 26, 35Penal Code, 1860 (IPC) — Section 412, 414
High Courts05 Apr 2011Allowed
Ram Chandra Prasad Gupta Vs Kaushalya Devi and Another
Jharkhand High Court · (2011) 04 JH CK 0106
High Courts05 Apr 2011Dismissed
Chandrika Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 117
High Courts05 Apr 2011
Shambhu Thakur Vs The State of Jharkhand and Thanda Devya
Jharkhand High Court · (2011) 8 RCR(Criminal) 2235
Criminal Procedure Code, 1973 (CrPC) — Section 173, 468(2)(C), 473, 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 379, 392
High Courts05 Apr 2011Allowed
Dayanand Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts05 Apr 2011Dismissed
Sadhan Pal Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146(1), 482