High Courts05 Apr 2011
Keshar Lal and Girija Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 65 of 89
High Courts05 Apr 2011
Vijay Kumar Yadav @ Vijay Kumar @ Vijay Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts05 Apr 2011Allowed
Chandu @ Mehdi Hassan Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0029
High Courts05 Apr 2011Dismissed
Bir Singh Jonko Vs Uranium Corporation of India Ltd. and Others
Jharkhand High Court · (2011) 04 JH CK 0004
Bihar Home Guards Act, 1947 — Section 8Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Apr 2011Dismissed
Murlidhar Dasandhi Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2011) 3 JCR 124
Constitution of India, 1950 — Article 226
High Courts04 Apr 2011
Mahendra Nath Dwivedi and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0148
High Courts04 Apr 2011Allowed
Bipin Bihari Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 122
Bihar Reorganisation Act, 2000 — Section 72
High Courts04 Apr 2011
Sheikh Alam @ Sk. Alam, Lalit Mahto and Kirtan Rai Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 395
High Courts04 Apr 2011
Birendra Kumar Singh Vs Gurunam Singh
Jharkhand High Court · (2011) 04 JH CK 0141
High Courts04 Apr 2011Dismissed
Smt. Parwati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0135
High Courts04 Apr 2011Dismissed
Anisur Rahman and Another Vs Jogendra Singh and Others
Jharkhand High Court · (2011) 04 JH CK 0117
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts04 Apr 2011Dismissed
Parshu Ram Mahto, Upendra Mahto and Umesh Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0110
Penal Code, 1860 (IPC) — Section 24, 323, 324, 34, 341
High Courts04 Apr 2011Allowed
Alpana Choudhary Vs Alok Kumar Banerjee
Jharkhand High Court · (2011) 04 JH CK 0067
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Evidence Act, 1872 — Section 63(2)
High Courts04 Apr 2011Allowed
Ram Naresh Singh and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Apr 2011Allowed
Sepoy Ramesh Prasad Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 04 JH CK 0031
Armed Forces Tribunals Act, 2007 — Section 14, 63Constitution Of India, 1950 — Article 226, 227
High Courts01 Apr 2011
Md. Amir Hasan @ Md. Amir Hussain and Md. Nasiruddin Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0176
Arms Act, 1959 — Section 25(1B)A, 26, 35
High Courts01 Apr 2011Dismissed
Mrinal Kanti Chakraborty Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 161, 162, 169, 170Penal Code, 1860 (IPC) — Section 120B, 302, 307, 326, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts01 Apr 2011Allowed
Bihari Mahto and Another Vs Murlidhar Mahto @ Nakul Mahto and Others
Jharkhand High Court · (2011) 04 JH CK 0118
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1