High Courts19 Apr 2011Dismissed
Sukhan Uraon Vs The State of Jharkhand
Jharkhand High Court · (2011) 5 RCR(Criminal) 431
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 62 of 89
High Courts19 Apr 2011
Court on its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0074
High Courts19 Apr 2011
Mohammed Shakil Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0055
High Courts19 Apr 2011Dismissed
Santosh Kumar Kuswaha @ Santosh Kr. Kushwaha and Others Vs The State
Jharkhand High Court · (2011) 3 JCR 43
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 420, 45, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Apr 2011Dismissed
Jitendra Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0032
High Courts19 Apr 2011Allowed
Md. Afroz Vs Johra Khatoon
Jharkhand High Court · (2011) 3 JCR 53
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts18 Apr 2011
Deena Nath Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0147
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts18 Apr 2011Dismissed
Salekha Khatoon and Dilsher Khan Vs Md. Reyaz Khan
Jharkhand High Court · (2011) 04 JH CK 0140
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts18 Apr 2011
Dr. Sidheshwar Pd. Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0102
High Courts18 Apr 2011Disposed Off
Commissioner of Income Tax Vs MECON Ltd.
Jharkhand High Court · (2011) 04 JH CK 0101
Income Tax Act, 1961 — Section 2(24)
High Courts18 Apr 2011
Krishna Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0059
High Courts15 Apr 2011Dismissed
Mithilesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 Crimes 572
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts15 Apr 2011Allowed
Shyamananda Sahana Vs Smt. Maju Devi and Others
Jharkhand High Court · (2011) 04 JH CK 0150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Apr 2011Dismissed
Paras Nath Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0145
High Courts15 Apr 2011Dismissed
Barsan Murmu Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0144
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Apr 2011Allowed
Sudhir Sahi @ Sudhir Sahy Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0133
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts15 Apr 2011Dismissed
Sanjeev Kumar Jha and Others Vs Swami Ram Krishna Paramhans Teacher's Training (B. Ed) College and Others
Jharkhand High Court · (2011) 3 JCR 108
Jharkhand State Universities Act, 2000 — Section 4(19)National Council for Teacher Education Act, 1993 — Section 14(6)
High Courts15 Apr 2011
Mr. Vishnu Dayal Ram (IPS) Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 8 RCR(Civil) 2135
High Courts15 Apr 2011Dismissed
Ratia @ Etwa Dahanga and Pusha Dahanga Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 2223
Penal Code, 1860 (IPC) — Section 302, 34