High Courts25 Apr 2011
Meinhardt Singapore Pvt. Ltd. Vs The State of Jharkhand and The Ranchi Municipal Corporation
Jharkhand High Court · (2011) 3 JCR 28
Arbitration Act, 1940 — Section 5Contract Act, 1872 — Section 65
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 60 of 89
High Courts25 Apr 2011
Lacho Bhuiya Vs The Bharat Coking Coal Limited and Another
Jharkhand High Court · (2011) 04 JH CK 0043
Constitution of India, 1950 — Article 226
High Courts25 Apr 2011
Dinesh Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 32
High Courts25 Apr 2011Dismissed
Dreams Consultant Private Limited Vs Housing and Urban Development Corporation Limited (HUDCO) and Others
Jharkhand High Court · (2011) 04 JH CK 0003
Constitution of India, 1950 — Article 226
High Courts24 Apr 2011Dismissed
Binod Mahato Vs Dulali Gowalin and Others
Jharkhand High Court · (2011) 04 JH CK 0113
Constitution of India, 1950 — Article 227
High Courts21 Apr 2011
Santosh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0168
High Courts21 Apr 2011Dismissed
Shree Balaji Mining Private Limited Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 3 JCR 35
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Apr 2011
Sitaram Mahto Vs Sri Anand Mohan Singh, Administrator, Dhanbad Municipal Corporation and Another
Jharkhand High Court · (2011) 04 JH CK 0109
High Courts21 Apr 2011
Nandu Ram Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0108
High Courts21 Apr 2011
The Chief Commissioner of Central Excise and Service Tax and Others Vs Ranchi Club Limited
Jharkhand High Court · (2011) 04 JH CK 0071
Finance Act, 1994 — Section 65(105), 65(66)(67)Service Tax Law, 2005 — Section 65
High Courts21 Apr 2011
Bhikhan Naiyak and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts21 Apr 2011Dismissed
Eqbal Mian Vs Bibi Maimun Nisha and Another
Jharkhand High Court · (2011) 04 JH CK 0051
High Courts21 Apr 2011
Madan Gorain Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 04 JH CK 0023
High Courts21 Apr 2011
Narendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0022
High Courts21 Apr 2011Allowed
Naresh Saw @ Naresh Sah Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 Crimes 151
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts20 Apr 2011Allowed
Ghasia Murmu Vs Chhoto Ampa Murmu and Others
Jharkhand High Court · (2011) 04 JH CK 0177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17, 151
High Courts20 Apr 2011
Kajal Murmu alias Ravan Murmu and Sonel Murmu Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0172
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts20 Apr 2011Dismissed
Ram Lakhan Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 2202
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts20 Apr 2011
Mithun Mohli @ Mithun Marandi and Raju Lohar Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0131
High Courts20 Apr 2011Allowed
Md. Alam Khan @ Md. Alam Vs The State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 265
Criminal Procedure Code, 1973 (CrPC) — Section 311, 317Penal Code, 1860 (IPC) — Section 376