High Courts28 Apr 2011Dismissed
A. One Batteries Private Limited Vs The Deputy Commissioner of Income Tax, Special Range
Jharkhand High Court · (2011) 242 CTR 436 : (2011) 3 JCR 1
Income Tax Act, 1961 — Rule 67, 132(4), 133(4), 133(A), 271(A)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 58 of 89
High Courts28 Apr 2011
Sharad Kumar Vs Din Bandhu and Another
Jharkhand High Court · (2011) 04 JH CK 0033
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts28 Apr 2011
Vidya Plywood House Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 04 JH CK 0027
High Courts28 Apr 2011Allowed
Bharat Petroleum Corporation Limited Vs Janardan Prasad Agrawal and Others
Jharkhand High Court · (2011) 04 JH CK 0025
High Courts28 Apr 2011Dismissed
Rupam Rimpi Verma Vs Dr. Pranay Verma, Shri Prem Prakash Verma, Smt. Vina Verma and State of Jharkhand
Jharkhand High Court · (2012) 1 DMC 801 : (2011) 4 JCR 259
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts28 Apr 2011
Life Insurance Corporation of India Vs Rajendra Pd. Agarwal
Jharkhand High Court · (2011) 04 JH CK 0021
High Courts28 Apr 2011Dismissed
Mundrika Devi Vs Sohan @ Sohar Mahto and Others
Jharkhand High Court · (2011) 04 JH CK 0014
Evidence Act, 1872 — Section 101
High Courts28 Apr 2011
Swarn Singh Vs Central Bureau of Investigation
Jharkhand High Court · (2011) 04 JH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts27 Apr 2011Dismissed
Bijay Kumar Dubey Vs Krishna Kumar Khemka and Another
Jharkhand High Court · (2011) 04 JH CK 0186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts27 Apr 2011
Arun Singh Modak Vs Kalu Singh Modak and Others
Jharkhand High Court · (2011) 3 JCR 3
Limitation Act, 1963 — Section 5
High Courts27 Apr 2011Allowed
Md. Sarfaraz Ahmad. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0167
High Courts27 Apr 2011
Steel City Food Products Private Ltd. Vs The Agriculture Produce Market Committee and Assessment Sub Committee
Jharkhand High Court · (2011) 04 JH CK 0159
High Courts27 Apr 2011Allowed
Dinbandhu Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307Prevention of Corruption Act, 1988 — Section 5
High Courts27 Apr 2011Allowed
Mohammad Shabir and Surendr Oraon Vs The State of Jharkhand and Sonu Chaudhary
Jharkhand High Court · (2011) 3 JCR 17 : (2011) 7 RCR(Criminal) 400
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 34, 414, 420, 467, 468
High Courts27 Apr 2011Allowed
Ramesh Prasad Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307Prevention of Corruption Act, 1988 — Section 5
High Courts27 Apr 2011
Sri Dr. Naresh Prasad Vs Birsa Agriculture University and Another
Jharkhand High Court · (2011) 3 JCR 4
Constitution of India, 1950 — Article 226Jharkhand Agricultural Universities Act, 2000 — Section 20, 20(5), 22(5)
High Courts27 Apr 2011Allowed
Vijay Kumar Sahu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0040
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts27 Apr 2011
Laxmi Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0026
High Courts27 Apr 2011
Special Wire and Industries Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 04 JH CK 0017
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts26 Apr 2011Dismissed
Mahendra Majhi and Others Vs K.D. Sharma and Another
Jharkhand High Court · (2011) 04 JH CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 144