High Courts02 May 2011Dismissed
The United India Insurance Company Ltd. Vs Lila Kunwar, Meena Kumari, Sangeeta Kumari and Smt. Bina Singh
Jharkhand High Court · (2011) 05 JH CK 0088
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 57 of 89
High Courts02 May 2011
Ram Chandra Mehta and Arjun Prasad Mehta Vs The State of Jharkhand, The Mines Commissioner, Govt. of Jharkhand and The Deputy Commissioner
Jharkhand High Court · (2011) 05 JH CK 0053
High Courts02 May 2011Allowed
Chanchal Kumar Gongopadhyay and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 8 RCR(Criminal) 866
Criminal Procedure Code, 1973 (CrPC) — Section 245
High Courts02 May 2011Allowed
Anand Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2003 — Rule 22, 22(5)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 52, 7A
High Courts02 May 2011Dismissed
Branch Manager, Oriental Insurance Company Ltd., Dumka and Branch Manager, Oriental Insurance Company Ltd., Godda Vs Asgari Begum and Ors
Jharkhand High Court · (2011) 4 TAC 74
High Courts02 May 2011Dismissed
Vishnu Dayal Ram Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 3 JCR 182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Apr 2011Dismissed
Rashmi Kumari Vs Tapas Kumar Roy
Jharkhand High Court · (2011) 04 JH CK 0184
High Courts29 Apr 2011Dismissed
Sahadeb Hansdah and Others Vs The State of Jharkhand and Alamoni Hansdah
Jharkhand High Court · (2011) 04 JH CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 379
High Courts29 Apr 2011Dismissed
Vipul Dibya and Keha Rashmi Vs Rajesh Sharma
Jharkhand High Court · (2011) 04 JH CK 0090
High Courts29 Apr 2011Allowed
TRF Limited Vs Commissioner of Income Tax
Jharkhand High Court · (2011) 241 CTR 45
Income Tax Act, 1961 — Section 131, 194C
High Courts29 Apr 2011Dismissed
Nelson Pittar Vs The State of Jharkhand, Teresa Pal @ Lakshmi, Mary Peter and Trikal Peter
Jharkhand High Court · (2011) 04 JH CK 0070
High Courts29 Apr 2011Allowed
Commissioner of Income Tax Vs Narendra Kumar Butala
Jharkhand High Court · (2011) 04 JH CK 0069
Income Tax Act, 1961 — Section 269SS, 271D, 37, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts29 Apr 2011Allowed
Amit @ Santosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0050
High Courts29 Apr 2011Dismissed
Rambadan Singh and Others Vs N.R. Construction Private Ltd.
Jharkhand High Court · (2011) 04 JH CK 0015
High Courts29 Apr 2011Allowed
TRF Ltd. Vs Commissioner of Income Tax, Ranchi
Jharkhand High Court · (2011) 11 TAXMAN 235
Income Tax Act, 1961 — Section 131, 194C
High Courts28 Apr 2011Allowed
Rambha Devi Vs Yamuna Dubey @ Sukhari Dubey and Others
Jharkhand High Court · (2011) 04 JH CK 0187
High Courts28 Apr 2011Allowed
Parmeshwar Rana and Others Vs Dwarika Rana
Jharkhand High Court · (2011) 3 JCR 11
High Courts28 Apr 2011Dismissed
Commissioner of Income Tax Vs Sri Ravindra Kumar Jain
Jharkhand High Court · (2011) 04 JH CK 0171
Income Tax Act, 1961 — Section 132(4), 143(2), 143(3)
High Courts28 Apr 2011Dismissed
Kaljeet @ Kaljeet Ganjhu @ Kaila Bhogta Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0066
Contract Labour (Regulation and Abolition) Act, 1970 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 323
High Courts28 Apr 2011Dismissed
Akhawri Shankar Vs The Union of India (UOI), The Accountant General (Audit), The Examinor of Local Accounts and The Senior Audit Officer (Admn.)
Jharkhand High Court · (2011) 04 JH CK 0056