High Courts06 May 2011
Ganga Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0020
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 55 of 89
High Courts06 May 2011
Tapan Kumar Kapur Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 62
High Courts06 May 2011Dismissed
Sabir Ansari Vs Bishnu Mandal, Shistidhar Mandal and Prem Shankar Singh
Jharkhand High Court · (2011) 05 JH CK 0015
Contract Act, 1872 — Section 16
High Courts06 May 2011Dismissed
Naresh Ram and Others Vs Gopal Ram and Others
Jharkhand High Court · (2011) 05 JH CK 0004
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts06 May 2011Allowed
M/s. Sree Balaji Construction Vs Union of India
Jharkhand High Court · AIR 2011 Jhar 128
Arbitration and Conciliation Act, 1996 — Section 31(7)
High Courts06 May 2011Allowed
National Insurance Co. Ltd. Vs Baby Devi and Others
Jharkhand High Court · (2011) 05 JH CK 0001
Legal Services Authorities Act, 1987 — Section 22(8)C
High Courts05 May 2011Dismissed
Choudhary Engineering and Producer Company and Another Vs Bank of India and Others
Jharkhand High Court · (2011) 05 JH CK 0109
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18
High Courts05 May 2011Allowed
CISC-SRSC Joint Venture Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 4 BC 286 : (2011) 3 JCR 161
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 May 2011Dismissed
Pawan Kumar Ghosh and Munna Hansda Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 169
High Courts05 May 2011
Biram Santhal @ Biram Chandra Murmu Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 163
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 71A
High Courts05 May 2011Dismissed
Manoj Murmu, Patrash Soren, Polush Soren and Heeralal Mirdha Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4553
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 399, 411, 412
High Courts05 May 2011Dismissed
Workman Sri P.C. Manjhi Vs The Management of Bokaro Steel Plant
Jharkhand High Court · (2011) 130 FLR 123 : (2011) 3 JCR 165 : (2011) LLR 846
Industrial Disputes Act, 1947 — Section 25F
High Courts05 May 2011Dismissed
Uttam Kumar Bouri Vs The High Court of Jharkhand at Ranchi and Others
Jharkhand High Court · (2011) 05 JH CK 0008
High Courts05 May 2011Dismissed
Bharat Coking Coal Limited and Another Vs Shakunti Devi
Jharkhand High Court · (2011) 05 JH CK 0005
High Courts04 May 2011Dismissed
Raju Lakra and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 171
Land Acquisition Act, 1894 — Section 11, 16, 48
High Courts04 May 2011
Ashish Kumar Sinha @ Antim Singh @ Ashish Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 160
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts04 May 2011Dismissed
Employers in relation to the management of Kargali Colliery of Central Coalfields Limited Vs Their workman being represented by Area Secretary
Jharkhand High Court · (2011) 3 JCR 174
High Courts04 May 2011Dismissed
Onath Lohar Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0060
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 May 2011Dismissed
Sanjay Kumar Singh Vs Shyama Pad Pandey @ Shyam Kumar Pande, Pushpa Devi and National Insurance Company
Jharkhand High Court · (2011) 05 JH CK 0058
Motor Vehicles Act, 1988 — Section 140
High Courts04 May 2011
State of Jharkhand and Another Vs Harihar Yadav and Others
Jharkhand High Court · (2011) 05 JH CK 0055