High Courts13 May 2011
Md. Mokhter Vs Bibi Erfana and Sadir Hussain
Jharkhand High Court · (2012) 2 Crimes 290
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 53 of 89
High Courts13 May 2011Dismissed
Deobrat Mishra Vs The State of Bihar now Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0041
High Courts13 May 2011
Sita Devi, Pokhan Rana, Veena Devi and Birendra Ranaand Vs State of Jharkhand and Most. Sunita
Jharkhand High Court · (2011) 05 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts13 May 2011Allowed
Barid Baran Banerje Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 ARBLR 487 : (2011) 8 RCR(Civil) 1521
Arbitration and Conciliation Act, 1996 — Section 11(6)(C)
High Courts12 May 2011Dismissed
Pinki Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0009
High Courts11 May 2011Allowed
Archana Kumari and Others Vs The State of Jharkhand and Shivangi (Julie)
Jharkhand High Court · (2011) 7 RCR(Criminal) 2475
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts11 May 2011Allowed
Madan Lal Bajaj Construction (P) Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 176
High Courts11 May 2011Allowed
ABC Construction Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 166
High Courts11 May 2011Allowed
Seth Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 BC 645 : (2011) 3 JCR 157
High Courts11 May 2011Allowed
Ashutosh Tiwari @ Babua Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0070
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302
High Courts10 May 2011Allowed
A.P. Arya, Dilip Sen Gupta, Brajendra Jha and A. Naresh Vs The State of Jharkhand and Vimal Kumar Panday
Jharkhand High Court · (2011) 7 RCR(Criminal) 2494
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 192, 199, 201, 204
High Courts10 May 2011Dismissed
Sarula Munda Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 7 RCR(Criminal) 376
Penal Code, 1860 (IPC) — Section 302
High Courts10 May 2011Allowed
Amitabh Construction Private Ltd. Vs The Additional Commissioner of Income Tax, Range-I
Jharkhand High Court · (2011) 335 ITR 523 : (2011) 333 ITR 523 : (2011) 3 JCR 186
Income Tax Act, 1961 — Section 68
High Courts10 May 2011
Ram Pravesh Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0079
High Courts10 May 2011
The State of Jharkhand Vs Manoranjan Tiwari
Jharkhand High Court · (2011) 05 JH CK 0072
Constitution of India, 1950 — Article 14, 16
High Courts10 May 2011Dismissed
Jay Prakash Ohdar Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 05 JH CK 0013
High Courts10 May 2011
Devesh Kumar Vs The State of Jharkhand and Ashu Verma
Jharkhand High Court · (2012) 1 DMC 466
Penal Code, 1860 (IPC) — Section 498A
High Courts09 May 2011Dismissed
Deepak Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 1 Crimes 485 : (2011) 7 RCR(Criminal) 2514
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 52, 53Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 May 2011
Azad Mian, Yaad Ali Mian and Rahamtali Mian Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0096
High Courts09 May 2011
Kaleshwar Munda, Sancho Mundain, Tejo Mundain and Somari Mundain Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0085