High Courts19 May 2011
Shahzad Alam @ Shahzad Mian @ Md. Shahzad Alam Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0076
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 52 of 89
High Courts19 May 2011Dismissed
Jageshwar Gope Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 05 JH CK 0057
Constitution of India, 1950 — Article 226
High Courts19 May 2011
Hemendra Pratap Dehati Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0051
High Courts19 May 2011Dismissed
Kartik Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0021
High Courts19 May 2011Dismissed
Dhirendra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0010
Constitution of India, 1950 — Article 22, 22(4)Crime Control Act, 2002 — Section 12(2)
High Courts18 May 2011
Advocate Association Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2011 Jhar 105
High Courts18 May 2011
Anil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0090
High Courts18 May 2011
Tilak Rai @ Tilak Roy Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0077
High Courts18 May 2011Dismissed
Bimaldeep Steel Pvt. Ltd. Vs The Union of India (UOI) and Others
Jharkhand High Court · AIR 2011 Jhar 115
Mineral Concession Rules, 1960 — Rule 26, 54(1), 59Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(3)
High Courts18 May 2011
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others Rohit Kumar Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0034
High Courts16 May 2011Allowed
Mahabir Prasad Rungta Vs State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4566
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 200, 482Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 414
High Courts16 May 2011Dismissed
Dharamvir Bhadoria Vs Union of India (UOI)
Jharkhand High Court · (2011) 05 JH CK 0078
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts16 May 2011Dismissed
Sumant Kumar Sen Vs The State of Jharkhand, Tutul Kumari @ Tutul Kumari Sen
Jharkhand High Court · (2011) 05 JH CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 375(6), 376, 493
High Courts16 May 2011Allowed
Ador Welding Limited Vs Sri B. Gope
Jharkhand High Court · (2011) 131 FLR 808
Bihar Shops and Establishments Act, 1953 — Section 4(2)Constitution of India, 1950 — Article 226
High Courts16 May 2011Allowed
BalramTudu and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4560
Penal Code, 1860 (IPC) — Section 143, 147, 34, 429
High Courts16 May 2011
Rajan Kumar Srivastava Vs Sapan Kumar and Another
Jharkhand High Court · (2011) 05 JH CK 0012
High Courts13 May 2011Dismissed
Commissioner of Income Tax Vs Smt. Diwari Ben Vagedia
Jharkhand High Court · (2011) 243 CTR 605
Income Tax Act, 1961 — Section 69
High Courts13 May 2011
Subhash Agarwal @ Subhash Kumar Agarwal and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 DMC 710
Criminal Procedure Code, 1973 (CrPC) — Section 320, 477(1), 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159
High Courts13 May 2011Dismissed
Loboni Khalkho Vs Shovanan Toppo
Jharkhand High Court · (2011) 05 JH CK 0094
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1), 17A, 49Transfer of Property Act, 1882 — Section 122
High Courts13 May 2011Allowed
Management of Bokaro Steel Plant, a subsidiary of Steel Authority of India Ltd. Vs The State of Jharkhand and Shri B. Manjhi, represented through the General Secretary, Centre of Steel Workers
Jharkhand High Court · (2011) 130 FLR 120 : (2011) 4 LLJ 393 : (2011) LLR 847