COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 50 of 89

High Courts13 Jun 2011Dismissed

Lal Ranjan Nath Sahdeo Vs The State of Jharkhand

Jharkhand High Court · (2011) 7 RCR(Criminal) 2507

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 190, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 212

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High Courts13 Jun 2011Dismissed

C.V. Francis Vs Union of India (UOI) and Others

Jharkhand High Court · (2011) 131 FLR 288

Constitution of India, 1950 — Article 226

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High Courts13 Jun 2011Allowed

Subhash Pathak Vs The State of Jharkhand and Md. Ashadullah

Jharkhand High Court · (2011) CriLJ 4563 : (2011) 8 RCR(Criminal) 748

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468

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High Courts13 Jun 2011

Jee Bee Enterprises Vs Shiv Basant, Chairman, J.S.E.B and Others

Jharkhand High Court · (2011) 06 JH CK 0074

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High Courts13 Jun 2011

Court on its own Motion Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 06 JH CK 0053

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High Courts13 Jun 2011Dismissed

Arjun Singh Munda Vs The State of Jharkhand

Jharkhand High Court · (2011) 7 RCR(Criminal) 2324

Arms Act, 1959 — Section 25(1), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts13 Jun 2011Dismissed

Shobha Devi @ Kiran @ M.S. Kiran, Nibha Kiran Ananda @ Nibha Kiran, Vibha Kiran and Shailesh Prakash @ Shailej Prakash Vs The State of Jharkhand and Nutan Kumari Nutan Kumar Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) CriLJ 4745 : (2011) 7 RCR(Criminal) 2444

Criminal Procedure Code, 1973 (CrPC) — Section 161, 227Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage (Amendment) Act, 1956 — Section 13(1)

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High Courts10 Jun 2011

Dinesh Kumar Vs The State of Jharkhand

Jharkhand High Court · (2011) 8 RCR(Criminal) 781

Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 323, 338, 34, 341, 380

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High Courts09 Jun 2011Allowed

Md. Nizamuddin Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2011) 3 JCR 373

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High Courts09 Jun 2011

Court on its own Motion Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 370

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High Courts09 Jun 2011Allowed

R.S. Teacher's Training College Vs The National Council for Teacher Education and Others

Jharkhand High Court · (2011) 3 JCR 374

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High Courts09 Jun 2011

Sitan Kumar and Others Vs The State of Jharkhand

Jharkhand High Court · (2011) 06 JH CK 0010

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High Courts09 Jun 2011

Sahay Lakra Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 477

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High Courts08 Jun 2011Dismissed

Mukesh Prasad Singh Vs Union of India and Others

Jharkhand High Court · (2011) 3 JCR 376A

Limitation Act, 1963 — Section 5

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High Courts08 Jun 2011

Devilal Murmu Vs State of Jharkhand

Jharkhand High Court · (2011) 06 JH CK 0081

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High Courts08 Jun 2011Allowed

Dindayal Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 376

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High Courts08 Jun 2011

Niranjan Prasad Deo and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 06 JH CK 0022

Limitation Act, 1963 — Section 5

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High Courts07 Jun 2011Dismissed

Rohit Raj and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 3 JCR 382

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High Courts07 Jun 2011Dismissed

Jharkhand State Electricity Boards and Others Vs KYS Manufacturers and Exporters Pvt. Ltd.

Jharkhand High Court · AIR 2011 Jhar 131

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High Courts07 Jun 2011

Smt. Kiran Jha, Miss Manu Jha @ Sneha Jha and Jamuna @ Jamuna Kachhap Vs The State of Jharkhand

Jharkhand High Court · (2011) 06 JH CK 0117

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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