High Courts16 Jun 2011
State of Jharkhand and Another Vs Harihar Yadav and Others
Jharkhand High Court · (2011) 3 JCR 383
Bihar Reorganisation Act, 2000 — Section 47 , 65, 85Companies Act, 1956 — Section 529(A)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 49 of 89
High Courts16 Jun 2011
State of Jharkhand and The Secretary, Water Resources Department Vs Harihar Yadav and Others
Jharkhand High Court · (2011) 3 JCR 383
Bihar Reorganisation Act, 2000 — Section 47, 65, 85Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 21
High Courts16 Jun 2011Allowed
Shri Chitranjan Jaiswal Vs Commissioner of Income Tax and Another
Jharkhand High Court · (2011) 06 JH CK 0011
Income Tax Act, 1961 — Section 139(1), 142, 147, 148, 264
High Courts16 Jun 2011
Raju Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0002
High Courts15 Jun 2011Allowed
Vishwanath Kongari, Manu Kongari, Lecha Kongari @ Thuta Kongari Vs State of Jharkhand
Jharkhand High Court · (2011) CriLJ 4559
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jun 2011
Suresh Mahli Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0112
High Courts15 Jun 2011
Chhotu Lal Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0102
High Courts15 Jun 2011
Shivendra Prasad Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0099
High Courts15 Jun 2011Dismissed
Dr. Abhishek Mundu Vs Employees State Insurance Corporation and Others
Jharkhand High Court · (2011) 06 JH CK 0097
High Courts15 Jun 2011Dismissed
Rajendra Paswan @ Rajendra Paswan Vs Bharat Coking Coal Ltd. (BCCL) and Others
Jharkhand High Court · (2011) 06 JH CK 0001
High Courts14 Jun 2011Dismissed
Ashish Kumar Gupta@ Ashish Gupta Vs The State of Jharkhand and Gunja Jaisawal
Jharkhand High Court · (2011) CriLJ 4568 : (2011) 8 RCR(Criminal) 750
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 323, 376, 504
High Courts14 Jun 2011
Jai Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0108
High Courts14 Jun 2011Dismissed
Mahesh Prasad Singh Vs The State of Jharkhand and Jawahar Ram
Jharkhand High Court · (2011) 7 RCR(Criminal) 2463
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(10)
High Courts14 Jun 2011Dismissed
Ram Pravesh Agarwal Vs The State of Jharkhand, Ram Byas Mishra, Electrical Executive Engineer, Jharkhand State Electricity Board and Jharkhand State Electricity Board
Jharkhand High Court · (2011) 06 JH CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 239Electricity Act, 2003 — Section 126, 135, 135(1A), 149Penal Code, 1860 (IPC) — Section 379
High Courts14 Jun 2011Dismissed
Ram Surat Singh Vs The State of Bihar and Others
Jharkhand High Court · (2011) 4 JCR 199
Municipality (Officers and Servant) Pension Rules, 1987 — Rule 3, 4(1)
High Courts14 Jun 2011Allowed
Smt. Neeta Taneja Vs Union of India (UOI) and Income Tax Tribunal
Jharkhand High Court · (2011) 3 JCR 411
Income Tax (Appellate Tribunal) Act — Section 3Income Tax (Appellate Tribunal) Rules, 1963 — Rule 34AIncome Tax Act, 1961 — Section 254(2)
High Courts14 Jun 2011Allowed
Govind@Govind Turi Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JCR 226 : (2011) 7 RCR(Criminal) 2520
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 22(5)
High Courts14 Jun 2011Dismissed
Mrs. Nisha Jain and Others Vs Union of India (UOI), The Commissioner of Income Tax, The Additional Commissioner of Income Tax and The Income Tax Officer
Jharkhand High Court · (2011) 06 JH CK 0020
Income Tax Act, 1961 — Section 131, 143(3), 69
High Courts14 Jun 2011
Dr. Narendra Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JLJR 17
High Courts14 Jun 2011Allowed
Binay Kumar Jain Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 205