High Courts07 Jun 2011Dismissed
Bihar Wine and Allied Agencies Vs Commissioner of Commercial Taxes and Others
Jharkhand High Court · (2011) 3 JCR 378
Bihar Finance Act, 1981 — Section 20(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 51 of 89
High Courts07 Jun 2011Dismissed
Ishwari Prasad Yadav Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 06 JH CK 0106
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 16
High Courts07 Jun 2011
Niraj Maheshwari Vs United India Insurance Company Ltd. and Others
Jharkhand High Court · (2012) ACJ 518 : AIR 2011 Jhar 132
High Courts07 Jun 2011Dismissed
Bharat Ram and Others Vs Sunaina Rai and Another
Jharkhand High Court · (2011) 3 JCR 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Transfer of Property Act, 1882 — Section 52
High Courts06 Jun 2011Dismissed
Birsay Oraon, Chandra Kishore Oraon, Bandhna Kullu and Dilip Kumar Toppo Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0109
High Courts06 Jun 2011
Dhananjay Kumar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0100
High Courts06 Jun 2011Dismissed
Sushil Ignatius Minz Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0090
High Courts06 Jun 2011Allowed
Ruksana Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0082
High Courts06 Jun 2011
Sanjeev Kumar Singh @ Sanjeev Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0080
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts06 Jun 2011Dismissed
Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0073
High Courts06 Jun 2011
Amiri Lal Ram and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 06 JH CK 0038
High Courts06 Jun 2011Allowed
ICICI Lombard General Insurance Company Ltd. Vs The State of Jharkhand and Excel Crop. Care Ltd.
Jharkhand High Court · (2011) 7 RCR(Criminal) 2471
Penal Code, 1860 (IPC) — Section 379, 414, 420, 467, 468
High Courts26 May 2011
Dhani Ram Mardi and Ram Mardi Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 May 2011
Rupchand Das and Taib @ Bholu Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0087
Arms Act, 1959 — Section 25(1), 26, 35Penal Code, 1860 (IPC) — Section 399, 402, 414
High Courts20 May 2011Dismissed
Nawal Kishore Prasad Vs The Jharkhand State Housing Board and Others
Jharkhand High Court · (2011) 05 JH CK 0081
Bihar Housing Board Act, 1982 — Section 59, 59(1)
High Courts20 May 2011
Lalan Singh @ Lalan Singh Chandrabansy @ Vikasjee Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0075
High Courts20 May 2011
Shiv Shankar Yadav Vs State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0064
High Courts20 May 2011
Ramashish Sinha @ Ramashish Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 120B, 408, 409, 420, 468Prevention of Corruption Act, 1988 — Section 5
High Courts20 May 2011
Basant Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0052
High Courts20 May 2011Dismissed
Urmila Devi Vs The State of Jharkhand, Sadhak Manjhi and Dubraj Manjhi
Jharkhand High Court · (2011) 05 JH CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34