High Courts22 Jun 2011Dismissed
Tata Iron and Steel Company Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0061
Industrial Disputes Act, 1947 — Section 25FF
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 47 of 89
High Courts22 Jun 2011Dismissed
Garden Reach Ship Builders and Engineers Ltd., Merin Diesel Engine Plant, Ranchi Vs Union of India and Others
Jharkhand High Court · (2011) 06 JH CK 0005
High Courts21 Jun 2011Allowed
Kiran Bala Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 480
High Courts21 Jun 2011Allowed
Bajrani Prasad Agarwal Vs State of Jharkhand
Jharkhand High Court · (2011) 3 JCR 409
Essential Commodities Act, 1955 — Section 3, 7
High Courts21 Jun 2011
Sant Kumar Singh Vs The Chairman - cum - M.D. Darbhanga House, CCL, Ranchi and Others
Jharkhand High Court · (2011) 06 JH CK 0114
High Courts21 Jun 2011
Bitia Hembram Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 407
High Courts21 Jun 2011
Court On Its Own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0083
Civil Procedure Code, 1908 (CPC) — Section 80, 89
High Courts21 Jun 2011
Ponde Hembram Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0049
Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Jun 2011Allowed
Tata Cummins Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0048
High Courts21 Jun 2011
Somar Mahto Vs Central Coalfield Ltd., Ranchi and Others
Jharkhand High Court · (2011) 3 JCR 482
High Courts20 Jun 2011Allowed
Branch Manager, Hazaribag Branch, National Insurance Co. Ltd. Vs Anand Prakash Handa
Jharkhand High Court · (2011) 06 JH CK 0158
Legal Services Authorities Act, 1987 — Section 22C, 22C(4), 22C(7), 22C(8)
High Courts20 Jun 2011Dismissed
Prabhash Singh @ Nunu Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0148
Bihar Control of Crimes Act, 1981 — Section 12(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts20 Jun 2011
Bhairab Jamuda Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0140
High Courts20 Jun 2011Allowed
The National Insurance Company Ltd. Vs Sona Ram Murmu and Another
Jharkhand High Court · (2011) 06 JH CK 0101
Legal Services Authorities Act, 1987 — Section 22C, 22C(4), 22C(7), 22C(8)
High Courts20 Jun 2011
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others Rohit Kumar Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0093
Electricity Act, 2003 — Section 172, 180, 181, 182, 183
High Courts17 Jun 2011
Sarita Patralekh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0122
High Courts17 Jun 2011
Mahadeo Sahis Vs The Project Officer, Inclind Mines and Others
Jharkhand High Court · (2011) 06 JH CK 0103
High Courts17 Jun 2011Allowed
Anjali Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0091
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 341, 353, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Jun 2011Allowed
Radhey Shyam Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0089
Bihar Reorganisation Act, 2000 — Section 76Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 21, 406, 409
High Courts17 Jun 2011
Narendra Kumar Roy and Bharat Ram Vs The State of Jharkhand and Others Krishna Kumar Mishra and Sanjay Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 06 JH CK 0088
Advocates Act, 1961 — Section 24(1), 24A, 25, 28Constitution of India, 1950 — Article 233Criminal Procedure Code, 1973 (CrPC) — Section 25