High Courts17 Jun 2011
Rama Kant Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 1 Crimes 36
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 48 of 89
High Courts17 Jun 2011
Ravi Hi-Tech Limited Vs B.I.F.R. and Others
Jharkhand High Court · (2011) 06 JH CK 0077
Companies Act, 1956 — Section 454, 468
High Courts17 Jun 2011
Harsh Vardhan Mathur Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 06 JH CK 0062
Constitution of India, 1950 — Article 226Jharkhand Education Tribunal Act, 2005 — Section 10, 10(1), 14, 5, 8Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts17 Jun 2011Dismissed
Union of India (UOI) Vs Om Narayan Singh @ Tun Tun Singh and Estate Officer, South Eastern Railways
Jharkhand High Court · (2011) 06 JH CK 0051
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1)
High Courts17 Jun 2011Dismissed
Hriday Narayan Rai Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 06 JH CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 202(2)
High Courts17 Jun 2011
Ganesh Bhumij Vs State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0047
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Jun 2011Dismissed
Bikash Mishra @ Vikash Mishra and Sandeep Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 2477
Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 120B, 34, 419, 46, 467
High Courts17 Jun 2011Dismissed
Md. Sajjad Vs The State of Jharkhand
Jharkhand High Court · (2011) 06 JH CK 0028
Penal Code, 1860 (IPC) — Section 304
High Courts17 Jun 2011Dismissed
Oshiar Prasad Vs The Employers in relation to Manatement of Sudamdih Coal Washery of BCCL
Jharkhand High Court · (2011) 06 JH CK 0026
High Courts16 Jun 2011
Anjania Consultancy Pvt. Ltd Vs The State of Jharkhand and Others Adhunik Power and Natural Resources Ltd. Vs Adityapur Industrial Area Development Authority and Others
Jharkhand High Court · (2011) 4 JCR 98
Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 5(1), 9
High Courts16 Jun 2011
Cardinal Telesphore P. Toppo Vs The State of Jharkhand and Kendriya Sarna Samittee
Jharkhand High Court · (2011) 7 RCR(Criminal) 2397
Criminal Procedure Code, 1973 (CrPC) — Section 196, 202, 468(2), 473, 482Penal Code, 1860 (IPC) — Section 108A, 120B, 153A, 295A, 298
High Courts16 Jun 2011
Chhedi Bilaspuri Vs The Union of India (UOI) and Another
Jharkhand High Court · (2011) 06 JH CK 0121
High Courts16 Jun 2011
Bihar Caustic and Chemicals Ltd. Vs The State of Bihar and Others
Jharkhand High Court · (2011) 06 JH CK 0120
Constitution of India, 1950 — Article 226
High Courts16 Jun 2011Allowed
Central Coalfields Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 412
Bihar Finance Act, 1981 — Section 47Bihar Sales Tax Act, 1944 — Section 42Companies Act, 1956 — Section 617
High Courts16 Jun 2011
Ramji Chauhan, Arun Prakash Pathak, Shiv Nath Sharma and Girish Pati Tripathi Vs Jharkhand High Court
Jharkhand High Court · (2011) 06 JH CK 0107
High Courts16 Jun 2011
Sewanti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 06 JH CK 0096
High Courts16 Jun 2011Allowed
Shambhu Nath Vs The State of Jharkhand, The Deputy Commissioner and The Deputy Collector, Land Reforms-cum-Enquiry Officer
Jharkhand High Court · (2011) 06 JH CK 0059
High Courts16 Jun 2011Dismissed
Director, Central Institute of Psychiatry Vs The Central Administrative Tribunal, Patna and Mudit Karketta
Jharkhand High Court · (2011) 06 JH CK 0058
High Courts16 Jun 2011Dismissed
Sona Ram Karmali Vs The State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 65
Penal Code, 1860 (IPC) — Section 302
High Courts16 Jun 2011Dismissed
Shiv Shankar Agarwal Vs Smt. Lila Devi and Others
Jharkhand High Court · (2011) 3 JCR 396