High Courts09 May 2011
Sunil Chandra Sharma Vs Life Insurance Corporation of India and Others
Jharkhand High Court · AIR 2011 Jhar 124
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 54 of 89
High Courts09 May 2011Allowed
National Institute of Foundry and Forge Technology (NIFFT) Vs Malay Kumar Banerjee and Others
Jharkhand High Court · (2011) 05 JH CK 0062
High Courts09 May 2011
Yuva Shakti Manch Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 109, 120B, 201, 403, 406
High Courts06 May 2011Dismissed
Uma Shankar Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 DMC 825 : (2011) 3 JCR 100
Penal Code, 1860 (IPC) — Section 202, 323, 498A
High Courts06 May 2011Dismissed
Alok Kumar Mallick Vs Janardan Mahadani and General Public of Village Bokaro
Jharkhand High Court · AIR 2011 Jhar 146
Evidence Act, 1872 — Section 68
High Courts06 May 2011
Kamod Kumar Mandal Vs The State of Jharkhand and Lalita Devi
Jharkhand High Court · (2011) 05 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts06 May 2011Allowed
New India Assurance Co. Ltd. Vs Aloka Bhakat and Others
Jharkhand High Court · (2011) 3 JCR 64
Legal Services Authorities Act, 1987 — Section 22C, 22C(3), 22C(4) , 22C(5), 22C(6)
High Courts06 May 2011Allowed
The Commissioner of Income Tax Vs The Research Institute of Civil Health and Integration (RINCHI)
Jharkhand High Court · (2011) 05 JH CK 0061
Income Tax Act, 1961 — Section 12A, 12AA, 12AA
High Courts06 May 2011
Saroj Kumar Nag Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 59
High Courts06 May 2011
Gopal Bagaria Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 67
High Courts06 May 2011
Pankaj Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0048
High Courts06 May 2011
Smt. Siya Devi Vs The Union of India (UOI) and Others
Jharkhand High Court · (2011) 05 JH CK 0043
High Courts06 May 2011Dismissed
M.K. Chatterjee Vs Central Coalfields Limited
Jharkhand High Court · (2011) 05 JH CK 0040
Arbitration Act, 1940 — Section 8Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 May 2011Dismissed
Singh Builders Syndicate Vs Central coalfields Ltd. and Others
Jharkhand High Court · (2011) 05 JH CK 0039
High Courts06 May 2011
Mangal Sabar Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2011
Hemendra Pratap Dehati Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 05 JH CK 0030
High Courts06 May 2011Allowed
Ram Narayan Raman Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 130 FLR 928
Jharkhand Police Manual — Rule 824, 834, 853A
High Courts06 May 2011Dismissed
Chandan Sonar and Chandan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 05 JH CK 0025
Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts06 May 2011Allowed
Dayawant Kumar Jaiswal @ Dayawant Kumar and Bigan Prasad Bhagat @ Bigan Bhagat Vs The State of Jharkhand and Manju Kumari
Jharkhand High Court · (2011) 7 RCR(Criminal) 437
Criminal Procedure Code, 1973 (CrPC) — Section 320(8), 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts06 May 2011Dismissed
Rajesh Kumar Singh Vs The Secretary, Ministry of Steel and Others
Jharkhand High Court · (2011) 3 JCR 57