High Courts20 Apr 2011Allowed
Arbind Kumar Vs Harold Anand Kumar Mundle
Jharkhand High Court · (2011) 04 JH CK 0107
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 61 of 89
High Courts20 Apr 2011Dismissed
Union Club Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 41 : (2011) 8 RCR(Civil) 1837
High Courts20 Apr 2011
Sushila Sponge Pvt. Ltd. Core Minerals and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 04 JH CK 0058
High Courts20 Apr 2011Allowed
Manoj Sao @ Manoj Sahu and Deoki Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts20 Apr 2011
Raj Kumar Singh Vs Union of India (UOI)
Jharkhand High Court · (2011) 04 JH CK 0046
High Courts20 Apr 2011
Shyam Sunder Agarwal Vs Godawari Mansata
Jharkhand High Court · (2011) 04 JH CK 0039
High Courts20 Apr 2011Dismissed
Yahu Ram @ Yadunath Pratap Deo and Others Vs Dr. Motichand Bishwanath Agrawal and Others
Jharkhand High Court · (2011) 04 JH CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts20 Apr 2011Allowed
Manjit Kumar Singh and Others Vs State of Jharkhand and Rakhee Singh
Jharkhand High Court · (2011) 3 DMC 94 : (2011) 3 JCR 38 : (2011) 2 JLJR 449 : (2011) 7 RCR(Criminal) 428
Criminal Procedure Code, 1973 (CrPC) — Section 177, 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts20 Apr 2011Allowed
Raj Kumar Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0001
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts19 Apr 2011Dismissed
Firoz Ahmad and Another Vs The State
Jharkhand High Court · (2011) 3 JCR 46
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 30, 420, 465, 467Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Apr 2011
Dilip Kumar, Lakshmi Kumar Gupta, Shri krishna Pradhan and Amar Kumar Sinha Vs The State of Jharkhand, Inspector General, Registration, Department of Registration, Govt. of Jharkhand and Bhola Nath Sahay
Jharkhand High Court · (2011) 04 JH CK 0165
Bihar Societies Registration Rules, 1965 — Rule 12, 13
High Courts19 Apr 2011Dismissed
Lok Nath Singh and Another Vs Sohar Singh and Others
Jharkhand High Court · (2011) 04 JH CK 0164
High Courts19 Apr 2011Allowed
Raj Kishore Singh Vs Nandjee Yadav
Jharkhand High Court · (2011) 3 JCR 51
High Courts19 Apr 2011Allowed
Ishwari Ram and Others Vs Raju Ram and Others
Jharkhand High Court · (2011) 04 JH CK 0157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 152
High Courts19 Apr 2011Allowed
Giridhar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 3 JCR 50
High Courts19 Apr 2011Allowed
Gouri Shankar Rai Vs The State of Jharkhand and Biswajit Rai
Jharkhand High Court · (2011) 04 JH CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Apr 2011Allowed
Raghunath Singh Munda and Ors Vs Brajendra Nath Mahto and Anr
Jharkhand High Court · (2011) 04 JH CK 0136
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Apr 2011Allowed
Dhananjay Kumar Mahto @ Dhananjay Mahto Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0119
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53
High Courts19 Apr 2011Allowed
Manish Kumar Vs The State of Jharkhand
Jharkhand High Court · (2011) 04 JH CK 0099
Information and Technology (Amendment) Act, 2008 — Section 66A, 66B, 67A, 67B, 72Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 120B, 306, 354, 376, 509
High Courts19 Apr 2011
JMT Auto Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 04 JH CK 0081