High Courts16 Nov 2011
Mita Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0095
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 10 of 89
High Courts16 Nov 2011
Angelina Bhengraj and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0094
High Courts16 Nov 2011Allowed
Rajiv Ranjan Singh @ Lallan Singh Vs Union of India and Others
Jharkhand High Court · (2011) 11 JH CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts16 Nov 2011
Jyodi Kisku and Pinu Pradhan Kisku Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0081
High Courts16 Nov 2011Allowed
Renu Kumari Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 1 JLJR 133
Constitution of India, 1950 — Article 14
High Courts16 Nov 2011Dismissed
Akhileshwar Kumar Vs Coal India Limited and Others
Jharkhand High Court · (2011) 11 JH CK 0053
High Courts16 Nov 2011
Rajiv Ranjan Singh @ Lallan Singh Vs The Central Bureau of Investigation and Another
Jharkhand High Court · (2011) 11 JH CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts16 Nov 2011Allowed
Central Coalfields Limited Vs Mohan Mahto and Others
Jharkhand High Court · (2011) 11 JH CK 0029
High Courts16 Nov 2011Dismissed
Suresh Prasad Vs Sudeshwar Prasad Pandit and Others
Jharkhand High Court · (2012) 3 JCR 394 : (2012) 3 JLJR 451
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts14 Nov 2011Dismissed
Kiran Majhi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0074
Jharkhand Elementary School (Appointment) Rules, 2002 — Rule 2
High Courts14 Nov 2011Dismissed
Nirmala Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0058
High Courts14 Nov 2011Dismissed
Smt. Manju Singh @ Baby Vs Shanti Devi and others
Jharkhand High Court · (2011) 11 JH CK 0041
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Chotanagpur Tenancy Act, 1908 — Section 71Evidence Act, 1872 — Section 65
High Courts14 Nov 2011
Ram Rakshpal Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0035
High Courts14 Nov 2011
Dr. Ramesh Chandra Sahay Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0034
High Courts14 Nov 2011
Basant Kumar Yadav Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 11 JH CK 0033
High Courts14 Nov 2011
Bajrangi Bhuinya and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0027
Penal Code, 1860 (IPC) — Section 201, 34
High Courts14 Nov 2011
Golak Bihari Rajwar Vs Ratan Lal Singh and Another
Jharkhand High Court · (2012) 2 JLJR 57
High Courts13 Nov 2011
Laxman Sao @ Binod Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0090
High Courts11 Nov 2011Dismissed
Raj Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0093
High Courts11 Nov 2011
Hari Lal Sao and Rajesh Prasad Sao Vs State of Jharkhand and Bhagwati Devi
Jharkhand High Court · (2011) 11 JH CK 0092