High Courts22 Nov 2011Dismissed
Ram Briksh Ram Vs The Union of India and Others
Jharkhand High Court · (2012) 1 JCR 225 : (2012) 1 JLJR 142
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 9 of 89
High Courts22 Nov 2011Allowed
Anjuman Taraqqi-e-Urdu Jharkhand, Md. Manzer Hussain and Md. Mojahid Alam Vs The State of Jharkhand, The Director, Primary Education, Govt. of Jharkhand, The Jharkhand Academic Council and The Secretary, Jharkhand Academic Council Krishna Murari Prasad Vs State of Jharkhand, The Director, Primary Education, Govt. of Jharkhand and The Jharkhand Academic Council Balmiki Choubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0048
Constitution of India, 1950 — Article 14, 16, 21A, 309Jharkhand Primary Schools Appointment Rules, 2002 — Rule 3, 8
High Courts22 Nov 2011
Praduman Kumar Pradhan, Pramod Pradhan and Prakash Pradhan Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120, 120B, 307, 320, 34
High Courts22 Nov 2011Allowed
Babudhan Murmu and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) CriLJ 950
Penal Code, 1860 (IPC) — Section 304, 307, 324, 325, 326
High Courts21 Nov 2011Dismissed
Sunil Kumar Das Vs Anil Kumar Das
Jharkhand High Court · (2012) 1 JCR 329 : (2012) 1 JLJR 148
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13
High Courts21 Nov 2011
Prem Shankar Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 344
Constitution of India, 1950 — Article 226
High Courts21 Nov 2011Allowed
Shivnandarn Patar Vs The Circle Officer, Simdega and another
Jharkhand High Court · (2011) 11 JH CK 0021
High Courts21 Nov 2011Dismissed
Santosh Kumar Saw Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 BC 341
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts19 Nov 2011Allowed
Arbind Kumar Singh, Nil Ratan Singh and Ram Pratap Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 11 JH CK 0099
Penal Code, 1860 (IPC) — Section 323, 342, 365, 386, 406
High Courts19 Nov 2011
Nirmal Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0057
High Courts19 Nov 2011
Rathindra Nath Bhattacharya Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0038
Penal Code, 1860 (IPC) — Section 34, 365
High Courts17 Nov 2011Dismissed
The State of Jharkhand Vs The District Consumer Forum, Palamau and Another
Jharkhand High Court · (2011) 11 JH CK 0102
Consumer Protection Act, 1986 — Section 2(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(1)Government of India Act, 1935 — Section 241
High Courts17 Nov 2011Allowed
Shobha Rani Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0064
Constitution of India, 1950 — Article 14
High Courts17 Nov 2011Allowed
Smt. Saraswati Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0045
High Courts17 Nov 2011Dismissed
Damodar Prasad and Others Vs Md. Kashmir Ali and Others
Jharkhand High Court · (2012) 4 JCR 155
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts17 Nov 2011Dismissed
Bishwanath Dubey Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0020
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Nov 2011Dismissed
Jai Nath Mahato and Another Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2012) 1 JCR 286
High Courts17 Nov 2011Dismissed
Damodar Prasad and Others Vs Md. Kashim Ali and Others
Jharkhand High Court · (2011) 11 JH CK 0009
Chotanagpur Tenancy Act, 1908 — Section 87
High Courts17 Nov 2011
Ghanshyam Rai and Others Vs Jitan Murmu and Others
Jharkhand High Court · (2012) 4 JCR 352 : (2012) 3 JLJR 103
Chotanagpur Tenancy Act, 1908 — Section 46(3A), 72
High Courts17 Nov 2011Allowed
Phulchand Minz Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 501