High Courts11 Nov 2011
Raj Chouhan Vs The State of Jharkhand and The Superintendent of Police, Dhanbad
Jharkhand High Court · (2011) 11 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161, 451
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 11 of 89
High Courts11 Nov 2011Allowed
Chandeshwar Prasad Singh Vs Jharkhand State Housing Board and Managing Director, Jharkhand State Housing Board
Jharkhand High Court · (2011) 11 JH CK 0088
High Courts11 Nov 2011
The Oriental Insurance Company Vs Dayamayee Ghosh and Others
Jharkhand High Court · (2011) 11 JH CK 0082
High Courts11 Nov 2011Allowed
State of Jharkhand Vs SM/s. H.P. Biswas and Co.
Jharkhand High Court · (2012) 1 JCR 17
Arbitration and Conciliation Act, 1996 — Section 31, 7
High Courts11 Nov 2011Allowed
Sajal Chakraborty Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0075
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313, 389(1)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467
High Courts11 Nov 2011Allowed
Nitai Chandra Dey Vs Chairman, Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 11 JH CK 0056
High Courts11 Nov 2011
Balendra Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0042
Bihar Motor Vehicles Taxation Act, 1994 — Section 20, 22(2), 28, 28(1)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts11 Nov 2011Dismissed
Janardan Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0039
Penal Code, 1860 (IPC) — Section 109, 120B, 409, 423, 424Prevention of Corruption Act, 1988 — Section 13(1), 13(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 5(1)
High Courts11 Nov 2011Dismissed
Mahesh Khirwal Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts11 Nov 2011
M/s. Karanpura Mining Corporation Vs M/s. Nalanda Ceramics and Industries Ltd.
Jharkhand High Court · (2011) 11 JH CK 0031
High Courts11 Nov 2011Dismissed
Anil Chandra Biswas Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0025
High Courts11 Nov 2011
B.I.F.R. Vs M/s. UMI Special Steel Ltd.
Jharkhand High Court · (2012) 1 JCR 24
Industrial Reconstruction Bank of India Act, 1984 — Section 40Limitation Act, 1963 — Article 137
High Courts11 Nov 2011
Brahamdeo Sharma Vs The State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 164Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 120B
High Courts10 Nov 2011
Tara Nand Khan Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2011) 11 JH CK 0086
High Courts09 Nov 2011
Munshi Hembram Vs The Managing Director (MD)/Managements, Jharkhand State Housing Board and Others
Jharkhand High Court · (2011) 11 JH CK 0087
High Courts09 Nov 2011Dismissed
Union of India Vs Juber Mahto and Others Baiju Mahto Vs Union of India
Jharkhand High Court · (2012) 1 JCR 22
High Courts09 Nov 2011
Hindustan Steelworks Construction Limited, Bokaro Vs Uday Narayan Dubey and Others
Jharkhand High Court · (2011) 11 JH CK 0079
High Courts09 Nov 2011Allowed
Ramesh Agrawal Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 132 FLR 1096 : (2012) 2 JLJR 2 : (2012) 3 LLJ 487
High Courts09 Nov 2011
Jharkhand State Electricity Board and Others Vs M/s Sukh Sagar Metal Pvt. Ltd.
Jharkhand High Court · (2011) 11 JH CK 0077
High Courts09 Nov 2011Dismissed
Bharat Sanchar Nigam Limited and Others Vs Ajay Krishna
Jharkhand High Court · (2011) 11 JH CK 0030