High Courts09 Nov 2011
Tairini Devi Vs The State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0028
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 12 of 89
High Courts09 Nov 2011Dismissed
Sajjad Ali Vs Tasiruddin Sheikh and Others
Jharkhand High Court · (2012) 3 JCR 321 : (2012) 2 JLJR 352
High Courts08 Nov 2011Allowed
Kamal Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 11 JH CK 0107
Bihar Reorganisation Act, 2000 — Section 72Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 14, 142, 16, 309
High Courts08 Nov 2011Allowed
Hemant Kumar Indwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 69
High Courts08 Nov 2011
Jagnnath Prasad Gupta Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 11 JH CK 0085
High Courts08 Nov 2011Allowed
Monika Soren Vs The State of Jharkhand and others
Jharkhand High Court · (2011) 11 JH CK 0084
High Courts08 Nov 2011
The State of Jharkhand and Another Vs Ravi Kumar Kujur and Others The State of Jharkhand Vs Radha Prem Kishore and Others
Jharkhand High Court · (2011) 11 JH CK 0083
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 423Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts08 Nov 2011Allowed
Abul Mian, Badruddin Mian and Moti Mian Vs The State of Jharkhand
Jharkhand High Court · (2012) CriLJ 883
Penal Code, 1860 (IPC) — Section 396
High Courts21 Oct 2011Allowed
Amit Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 131
High Courts20 Oct 2011
Jai Prakash Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 1 JCR 143
Criminal Procedure Code, 1973 (CrPC) — Section 24(9), 25(2), 25A, 25A(2)
High Courts20 Oct 2011
Shamsuddin Ansari Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 1 JCR 120
High Courts20 Oct 2011Dismissed
Brahmi Impex Limited, Kolkata Vs State of Jharkhand and . Ors
Jharkhand High Court · (2012) 1 JCR 116
Constitution of India, 1950 — Article 226
High Courts20 Oct 2011
Advocate Association Vs State of Jharkhand and Ors
Jharkhand High Court · (2012) 1 JCR 111
High Courts20 Oct 2011Allowed
Damodar Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0026
Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts19 Oct 2011
Tipu Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JCR 139
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Oct 2011Dismissed
Gulam Nabi Mian and Others Vs Kalim Ansari and Others
Jharkhand High Court · (2012) 2 JCR 293
High Courts18 Oct 2011Dismissed
Pokhan Yadav and Another Vs Parmeshwar Yadav and Others
Jharkhand High Court · (2011) 10 JH CK 0072
High Courts18 Oct 2011
Anil Kumar Sinha Vs Union of India and Others
Jharkhand High Court · (2012) 1 JCR 125
Constitution of India, 1950 — Article 226
High Courts18 Oct 2011Allowed
Jairam Baraik and Aghnu Sahu Vs The State of Jharkhand
Jharkhand High Court · (2011) 10 JH CK 0058
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Oct 2011
Bennadette Aind Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 361