COURT ARCHIVE

Chhattisgarh High Court judgments, 2026

1,173 judgments · page 31 of 59

High Courts08 Oct 2026Allowed

Bhishma Kumar Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1270

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 110, 125(a), 105, 269, 209Motor Vehicles Act-Section 185

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High Courts08 Oct 2026Dismissed

Milan Barik & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1286

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Excise Act, 1915-Section 34(2), 59(A)(i)

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High Courts08 Oct 2026Allowed

Bhojraj Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1287

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agriculture Cattle Preservation Act, 2004-Section 04, 06, 10

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High Courts08 Oct 2026Allowed

Narayan Pradhan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1288

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 115(2), 127(2), 296, 351(2), 308(2), 308(5) and 3(5)

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High Courts08 Oct 2026

Nandkumar Dewangan Vs Tulsi Dewangan & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1301

Chhattisgarh Rent Control Act, 2011-Section 10(1)(c)

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High Courts08 Oct 2026Disposed Of

Raghubir Das Vs Smt. Padmawati

Chhattisgarh High Court · (2026) 10 CHH CK 1302

Hindu Marriage Act, 1955-Section 13(1)(b)CPC-Order 5 Rule 20

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High Courts08 Oct 2026

Smt. Krishna Lekhwani Vs Kailash Chand Godwani & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1305

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High Courts08 Oct 2026Dismissed

Santosh Kumar Gupta & Ors. Vs Dwarika Prasad Gupta & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1307

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High Courts08 Oct 2026Dismissed

Khikram Vs Vijay Kumar & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1309

Constitution of India-Article 227CPC-Order 7 Rule 11, 14 Rule 2, Section 2(2), 96, 144

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High Courts08 Oct 2026Dismissed

2050 Health Care Raipur (A Unit Of Ingenuity And Innovation Globel Eduhealth Pvt. Ltd.) Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1318

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High Courts08 Oct 2026Partly Allowed

Applied Communications And Controls Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1319

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High Courts08 Oct 2026Disposed Of

Sanjay Tiwari Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1342

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High Courts08 Oct 2026Disposed Of

Y.G. Nandeshwar Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1343

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High Courts08 Oct 2026Allowed

Bhupendra Kuldeep Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1364

Chhattisgarh Universities Services Rules, 1983-Rule 22

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High Courts08 Oct 2026Dismissed

Khagesh Modi Jaiswal Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1380

Constitution of India-Article 226

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High Courts08 Oct 2026Disposed Of

Sunil Kumar Pure Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1382

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High Courts08 Oct 2026Dismissed

Shriram General Insurance Company Limited Vs Santoshi Nirmalkar & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1383

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High Courts08 Oct 2026Dismissed

चोवाराम साहू Vs टुमेश्वर कुमार & Anr.

Chhattisgarh High Court · (2026) 10 CHH CK 1385

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High Courts08 Oct 2026Disposed Of

Smt. Tara Bai Mohbe Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1387

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High Courts08 Oct 2026Disposed Of

Rajkumar Tamboli Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1388

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