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Chhattisgarh High Court judgments, 2022

888 judgments · page 1 of 45

High Courts20 Dec 2022Allowed

Sushila Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 12 CHH CK 0062

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 468, 468(1), 468(2)(b)Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 36, 37, 37(7)
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High Courts20 Dec 2022Allowed

Pardeshi Kujur Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 12 CHH CK 0052

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 101, 103, 106
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High Courts20 Dec 2022

Prabhat Vs Minor Lomesh

Chhattisgarh High Court · (2022) 12 CHH CK 0051

Constitution Of India, 1950 — Article 32Family Courts Act, 1984 — Section 19(1)Hindu Minority and Guardianship Act, 1956 — Section 6, 6(a), 13
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High Courts19 Dec 2022Dismissed

ABIS Exports India Private Limited Vs Gunjam Nalode Sole Proprietor

Chhattisgarh High Court · (2022) 12 CHH CK 0059

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Mark Rules, 2017 — Rule 124Trade Marks Act, 1999 — Section 2(zg), 9(2)(a), 11(6), 11(7), 11(8), 12, 12(1), 12(3), 18, 27, 27(2), 28(3), 29, 29(2), 34, 46, 103(a), 134, 135
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High Courts19 Dec 2022Allowed

Anjali Sonkar Vs State Of Chhattisgarh

Chhattisgarh High Court ·

Chhattisgarh Chikitsa, Dant Chikitsa Evam Bhowtik Chikitsa (Physiotherapy) Snatak Pravesh Niyam, 2018 — Rule 5, 5(2)(b), 5(2)(b)(i), 5(2)(b)(v), 7(iii)Rights of Persons with Disabilities Rules, 2017 — Rule 17, 18, 18(1), 19Rights of Persons with Disabilities Act, 2016 — Section 2(q), 2(r), 2(s), 2(t), 2(zc), 100(1), 100(2)
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High Courts19 Dec 2022Allowed

Nitu Shukla Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 12 CHH CK 0055

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 4
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High Courts19 Dec 2022Dismissed

Ravindra Kumar Sharma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 12 CHH CK 0054

Constitution Of India, 1950 — Article 32, 226, 227Indian Penal Code, 1860 — Section 147, 148, 149, 307, 398Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156, 156(3), 157, 190, 200, 482
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High Courts16 Dec 2022Allowed

Alam Sai Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 12 CHH CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 344, 363, 365, 376D, 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
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High Courts15 Dec 2022Disposed Of

Karuna Bai Vs Parobulin

Chhattisgarh High Court · (2022) 12 CHH CK 0043

Code Of Civil Procedure, 1908 — Section 100, Order 23 Rule 3Hindu Marriage Act, 1955 — Section 16(3)
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