Chhattisgarh High Court Judgments 2010

High Courts16 Dec 2010

Vikas Kelkar Vs M. Murthy and another

Chhattisgarh High Court · (2011) 3 CG.L.R.W. 435 : (2011) 1 CGBCLJ 482 : (2012) 1 CGLJ 51

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 27, 96Specific Relief Act, 1963 — Section 23

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High Courts16 Dec 2010Allowed

The New India Assurance Company Limited Vs Ramesh Kumar Tamrakar and Others

Chhattisgarh High Court · (2011) 2 MPHT 61

Income Tax Act, 1961 — Section 194A, 194A(3)(ix)

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High Courts15 Dec 2010

Narbada Prasad Kateliha Vs Smt. Shakuntala Swarnkar and Others

Chhattisgarh High Court · (2011) 2 CG.L.R.W. 40

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 6

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High Courts14 Dec 2010Dismissed

Suklal and Others Vs Chhatram and Others

Chhattisgarh High Court · (2010) 12 CHH CK 0010

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts14 Dec 2010Allowed

Ajay Kumar Jain Vs Bilaspur Raipur Kshetriya Gramin Bank and Others

Chhattisgarh High Court · (2011) 1 CG.L.R.W. 491

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High Courts13 Dec 2010Dismissed

Bhajan Singh Arora Vs IVth Additional Judge to the Court of District Judge, Bilaspur and Others

Chhattisgarh High Court · AIR 2011 Chh 89 : (2011) 2 MPJR 26

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 9 Rule 13Constitution of India, 1950 — Article 227

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High Courts10 Dec 2010Allowed

Lalita Sahu (Smt.) and Others Vs Jiwan Nath and Others

Chhattisgarh High Court · (2010) 12 CHH CK 0018

Motor Vehicles Act, 1988 — Section 166

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High Courts10 Dec 2010Allowed

Ajay Kumar and Others Vs Chhokhe Lal and Others

Chhattisgarh High Court · (2011) 2 MPJR 115

Motor Vehicles Act, 1988 — Section 166

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High Courts08 Dec 2010Dismissed

Manoj Rathi and Others Vs State of Madhya Pradesh and Others

Chhattisgarh High Court · (2011) 2 MPHT 11 : (2011) 2 MPJR 126

Constitution of India, 1950 — Article 226, 299Land Acquisition Act, 1894 — Section 11, 17(1), 4(1), 48, 6

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High Courts08 Dec 2010Allowed

Ladu Ram Vs State of M.P. (now C.G.)

Chhattisgarh High Court · (2011) 2 CGLJ 162

Criminal Procedure Code, 1973 (CrPC) — Section 465Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B

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High Courts08 Dec 2010

Smt. Janki Bai Vs Uttam Singh Yadav and Others

Chhattisgarh High Court · (2011) 3 TAC 355

Motor Vehicles Act, 1988 — Section 10, 10(2), 14, 14(2), 166

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High Courts08 Dec 2010Allowed

Smt. Sukhani Bai and Others Vs Commissioner, Workmen Compensation, Labour Court, Raipur and Another

Chhattisgarh High Court · (2011) 2 MPHT 16

Workmens Compensation Act, 1923 — Section 4, 4A

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High Courts08 Dec 2010Allowed

Vasudev and Others Vs Laxman Bhai and Others

Chhattisgarh High Court · (2011) 1 CGLJ 197 : (2011) 3 TAC 308

Motor Vehicles Act, 1988 — Section 166

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High Courts07 Dec 2010Dismissed

Shravan Kumar Tiwari Vs State of C.G. and Others

Chhattisgarh High Court · (2011) 2 CGLJ 116

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High Courts06 Dec 2010

Mukundlal (Dead) through L.Rs. and Others Vs State of M.P. (Now C.G.) and Another

Chhattisgarh High Court · (2011) 3 CGLJ 112 : (2011) 2 MPJR 104

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 2, 7(1)

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High Courts06 Dec 2010Dismissed

Ramesh Chandra and Brothers (M/s) Vs Durga Oil Mills and Others (M/s)

Chhattisgarh High Court · (2011) 2 MPJR 122

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, 96Limitation Act, 1963 — Article 11, 31, 55, 80

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High Courts04 Dec 2010

Chetanlal Vs State of C.G.

Chhattisgarh High Court · (2011) 1 CGLJ 186

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts04 Dec 2010Allowed

Ramgulal Vs Santosh Kumar and Others

Chhattisgarh High Court · (2011) 2 CGLJ 119 : (2011) 2 TAC 856

Motor Vehicles Act, 1988 — Section 140, 161, 163A, 163B, 166Penal Code, 1860 (IPC) — Section 279, 337

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High Courts04 Dec 2010Dismissed

Am Singh Vs State of Chhattisgarh and Another

Chhattisgarh High Court · (2011) 3 MPHT 65 : (2011) 2 MPJR 70

Madhya Pradesh Land Revenue Code, 1959 — Section 24(2)

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High Courts04 Dec 2010Dismissed

Roop Sai Oraon Vs State of Chhattisgarh

Chhattisgarh High Court · (2011) 3 MPHT 69

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302

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Chhattisgarh High Court judgments, 2010