High Courts20 Dec 2024Rejected
Vivek Ahiwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1223
COURT ARCHIVE
Chhattisgarh High Court judgments, 2024
435 judgments · page 1 of 22
High Courts20 Dec 2024Allowed
Xyz (Minor) Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1218
Juvenile Justice (Care & Protection of Children) Act, 2015 - Section 12, 15, 102
High Courts19 Dec 2024Rejected
Asad Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1219
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120 (B), 395, 397, 506Arms Act, 1959 - Section 25, 27
High Courts13 Dec 2024Allowed
T. Jay Reddy Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1224
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Indian Penal Code, 1860 - 34, 147, 148, 336, 212, 149, 302
High Courts12 Dec 2024Disposed Of
Madho Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1225
Indian Penal Code, 1860 - Section 302Constitution Of India, 1950 - Article 161, 226
High Courts11 Dec 2024Allowed
Gurpreet Sai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1226
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 483Chhattisgarh Excise Act, 1915 - Section 34 (1) (A), 34 (2), 59 (A)
High Courts10 Dec 2024Allowed
Ashish Manhar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1221
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Indian Penal Code, 1860 - Section 380, 457
High Courts10 Dec 2024Dismissed
Ramkhelwan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1220
Code of Civil Procedure, 1908 - Order 1 Rule 10
High Courts09 Dec 2024Disposed Of
Nohar Singh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1222
High Courts06 Dec 2024Allowed
Mohd. Mustakim Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1229
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023 &mdash Section 109(1), 296, 351(3), 3(5), 269Arms act, 1959 &mdash Section 25
High Courts06 Dec 2024Rejected
Ajay Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1227
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 34, 120(B), 201, 193, 302
High Courts05 Dec 2024Allowed
Purshottam Das Manikpuri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 12 CHH CK 1228
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Indian Penal Code, 1860 - Section 34, 406, 420
High Courts28 Nov 2024Rejected
Shaila Ratre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1279
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 483Chattisgarh Excise Act, 1915 - Section 34(2)
High Courts27 Nov 2024Allowed
Akash Pal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1280
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Chattisgarh Excise Act, 1915 - Section 34(1)(A), 34(2), 59(A)Bharatiya Nyaya Sanhita, 2023 &mdash Section 209, 269
High Courts25 Nov 2024Allowed
Goverdhan Singh Rajput Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1283
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 376(2)(N)Bhartiya Nyaya Sanhita, 2023 - Section 65(2), 351(2)(3)
High Courts25 Nov 2024Disposed Of
Mahboob Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1282
High Courts25 Nov 2024Allowed
Chandrika Aghariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1281
Indian Penal Code, 1860 - Section 294, 324, 506, 506(B)Code of Criminal Procedure, 1973 - Section 313
High Courts19 Nov 2024Allowed
Masat Yadav Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1277
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 376(2)(N), 384
High Courts18 Nov 2024Allowed
Lal Bahadur Tiwari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1278
Constitution of India, 1950 - Article 226
High Courts13 Nov 2024Allowed
Ashok Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 11 CHH CK 1274
Bharatiya Nagrik Suraksha Sanhita, 2023 - Section 84, 351, 483Bharatiya Nyaya Sanhita, 2023 &mdash Section 209, 269Chhattisgarh excise act, 1915, - Section 34(1)(A), 34(2), 59(A)