COURT ARCHIVE

Chhattisgarh High Court judgments, 2014

513 judgments · page 1 of 26

High Courts24 Dec 2014

Shikha Majumdar and Others Vs Anutosh Majumdar

Chhattisgarh High Court · (2015) 2 CGLJ 190 : (2015) 3 Crimes 510

Criminal Procedure Code, 1973 (CrPC) - Section 125 — Evidence Act, 1872 - Section 50, 58 — Penal Code, 1860 (IPC) - Section 494, 495, 497, 498 — Special Marriage Act, 1954 - Section 4
High Courts24 Dec 2014

Hitesh Choubey and Others Vs State of C.G.

Chhattisgarh High Court · (2015) 2 CGLJ 215 : (2015) CriLJ 1731 : (2015) 1 MPHT 86

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 482, 57Penal Code, 1860 (IPC) — Section 34, 420, 467, 468Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5
High Courts22 Dec 2014Dismissed

Shiv Prasad and Others Vs State of M.P.

Chhattisgarh High Court · (2015) 2 CGLJ 310

Arms Act, 1959 - Section 25(1)(B) — Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 302, 34
High Courts18 Dec 2014

Deepak Sidar Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 2 MPJR 27

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts17 Dec 2014

G.S. Rahi Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 3 CGLJ 354 : (2015) CriLJ 1055

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420
High Courts17 Dec 2014

Preetam Pathak Vs State of Chhattisgarh

Chhattisgarh High Court · (2015) 3 Crimes 638

Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2(k), 6(1), 6(2)Penal Code, 1860 (IPC) — Section 376
High Courts16 Dec 2014

Hemlata Sahu Vs Chetan Das Sahu

Chhattisgarh High Court · (2015) 1 CGLJ 587

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 25
High Courts15 Dec 2014

Ranvijay Singh Vs State of C.G.

Chhattisgarh High Court · (2015) 1 CGLJ 605

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438Penal Code, 1860 (IPC) — Section 34, 363, 366-A, 370, 370(5)