High Courts05 Dec 2014
Saroj Bai Vs Ramdas Lahre
Chhattisgarh High Court · (2015) 2 CGLJ 17
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 3 of 28
High Courts05 Dec 2014
Jayaswal Neco Industries Ltd. Vs State of Chhattisgarh
Chhattisgarh High Court · AIR 2015 Chh 22
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 3(25), 3(26)Transfer of Property Act, 1882 — Section 105, 108, 3
High Courts05 Dec 2014Dismissed
Sanjeev Kumar Singh and Others Vs Union of India and Others
Chhattisgarh High Court · AIR 2015 Chh 139
Coal Bearing Areas (Acquisition and Development) Act, 1957 - Section 10 12 4 8 9Constitution of India, 1950 - Article 14
High Courts04 Dec 2014Allowed
Dayaram Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 134
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437-A — Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts04 Dec 2014Allowed
R.K. Gupta Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 163
Constitution of India, 1950 - Article 21, 311 — Criminal Procedure Code, 1973 (CrPC) - Section 437, 439 — Penal Code, 1860 (IPC) - Section 304, 304-A
High Courts04 Dec 2014Partly Allowed
Harishankar Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 387
Constitution of India, 1950 - Article 20(1)Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20 7-aJuvenile Justice Act, 1986 - Section 10 21 21(1)
High Courts03 Dec 2014Dismissed
Ram Kumar Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 148
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Penal Code, 1860 (IPC) - Section 323, 366, 376 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(5)
High Courts03 Dec 2014
Hasan Khan Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 574
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 324
High Courts03 Dec 2014
Fuleshwari Bai and Others Vs Shashikant
Chhattisgarh High Court · (2015) 1 CGLJ 576
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Dec 2014Allowed
Genddas Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 478
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 437A — Penal Code, 1860 (IPC) - Section 294, 341, 506, 506-II — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(1)(c), 3(1)(10)
High Courts02 Dec 2014
Salasar Steel and Power Ltd. Vs Commissioner of C. Ex. & Customs
Chhattisgarh High Court · (2015) 316 ELT 177
Central Excises and Salt Act, 1944 — Section 11A(1), 35B, 35C(2A)
High Courts02 Dec 2014Dismissed
Goverdhan Prasad and Others Vs State of M.P. and Others
Chhattisgarh High Court · (2015) 2 CGLJ 89
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 80, 96 — Limitation Act, 1963 - Section 25(1), 25(3)
High Courts01 Dec 2014Dismissed
Urmila Bai Vs State of M.P.
Chhattisgarh High Court · (2015) 2 CGLJ 158
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2) — Penal Code, 1860 (IPC) - Section 302
High Courts01 Dec 2014
Commissioner of Central Excise and Customs Vs R.K. Polytubes
Chhattisgarh High Court · (2015) 320 ELT 797
Central Excises and Salt Act, 1944 - Section 35G
High Courts01 Dec 2014
Balmukund Dubey Vs State of Chhattisgarh
Chhattisgarh High Court · (2015) 2 CGLJ 1
Criminal Procedure (Amendment) Act, 2005 — Section 1, 16, 25, 28(a), 28(b)Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 437, 438, 438Penal Code, 1860 (IPC) — Section 294, 323, 34, 342, 392
High Courts28 Nov 2014Dismissed
Sukhnandan Vs State of C.G.
Chhattisgarh High Court · (2015) 2 CGLJ 183
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 106 — Penal Code, 1860 (IPC) - Section 201, 302
High Courts28 Nov 2014Dismissed
Chandra Vs Hari Singh and Others
Chhattisgarh High Court · (2015) 2 CGLJ 99
Limitation Act, 1963 - Section 5
High Courts27 Nov 2014Dismissed
Kalawati Ramtek Vs State of M.P. (now CG) and Others
Chhattisgarh High Court · (2015) LabIC 1944
All India Services Act, 1951 - Section 3 — Constitution of India, 1950 - Article 15(4), 16(4), 311, 330, 332
High Courts27 Nov 2014
Rammkirtan Sahu Vs Kuldeepak Kesharwani and Others
Chhattisgarh High Court · (2015) 1 CGLJ 600
Workmens Compensation Act, 1923 — Section 2(n), 30
High Courts27 Nov 2014
Bharati Sahu and Others Vs State of C.G.
Chhattisgarh High Court · (2015) 1 CGLJ 571
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 355, 498-A, 506