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Chhattisgarh High Court judgments, 2014

560 judgments · page 28 of 28

High Courts21 Jan 2014

Shobhadevi Dammani Vs Rampyare

Chhattisgarh High Court · (2015) 3 ACC 487 : (2015) ACJ 1157 : (2014) 2 CGLJ 302 : (2014) 1 MPJR 41

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 195Employees Compensation Act, 1923 — Section 23, 3, 30, 30(1), 30(1)(a)
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High Courts20 Jan 2014Dismissed

Oriental Insurance Co. Ltd. Vs Kunjram Sahu

Chhattisgarh High Court · (2015) ACJ 1371 : (2015) 2 AnWR 339 : (2014) 1 CG.L.R.W. 136 : (2014) 2 CGLJ 345 : (2014) 142 FLR 487

Employees Compensation Act, 1923 — Section 10, 2(1)(1), 30(a), 4, 4(1)(c)Motor Vehicles Act, 1988 — Section 8, 9
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High Courts16 Jan 2014Allowed

Tulsi Bai Vs Mukesh Kumar

Chhattisgarh High Court · (2014) 3 CGLJ 316

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(d), Order 5 Rule 12, Order 5 Rule 15Limitation Act, 1963 — Section 5
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High Courts10 Jan 2014Allowed

Sushen Kumar Ray Vs State of C.G.

Chhattisgarh High Court · (2014) 2 CGLJ 149 : (2014) 3 JCC 2268 : (2014) 2 MPHT 45

Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7APenal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts01 Jan 2014

Smt. Sangeeta Shukla Vs Ganesh Shukla

Chhattisgarh High Court · AIR 2014 Chh 81 : (2014) 1 CG.L.R.W. 151 : (2014) 2 CGLJ 132 : (2014) 3 DMC 213 : (2014) 3 MPHT 61 : (2014) 1 MPJR 32

Hindu Marriage Act, 1955 — Section 13, 25Penal Code, 1860 (IPC) — Section 34, 498A
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