High Courts20 Dec 2018Allowed
Santosh Sagar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0114
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 1 of 151
High Courts20 Dec 2018Allowed
Darbar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0113
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts20 Dec 2018Allowed
Maansingh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0112
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts20 Dec 2018Allowed
Bhushan Lal Kurre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0111
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 36(c)
High Courts20 Dec 2018Allowed
Sadhucharan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0110
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(1)(A)(2)
High Courts20 Dec 2018Disposed Of
Raipur Resorts And Properties Pvt. Ltd. Vs Commissioner Of Income Tax Raipur And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0109
Income Tax Act, 1961 — Section 148
High Courts20 Dec 2018Allowed
Ritesh @ Babu Agrawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0108
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts20 Dec 2018Disposed Of
Dheeraj Kumar Arya Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0107
Indian Penal Code, 1860 — Section 376
High Courts19 Dec 2018Allowed
Amit Singh Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0106
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 211, 420, 467, 468, 471, 472
High Courts19 Dec 2018Allowed
Bhikham Singh Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0105
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(1)(2), 59(A)
High Courts19 Dec 2018Allowed
Rama Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0104
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts19 Dec 2018Allowed
Manoj Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0103
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts19 Dec 2018Allowed
Akshay Deshmukh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0102
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66
High Courts19 Dec 2018Allowed
Nohar Sai Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0101
Code Of Criminal Procedure, 1973 — Section 439Central Excise Act, 1944 — Section 34(2)
High Courts19 Dec 2018Allowed
Chhatram Dhanuwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0100
Code Of Criminal Procedure, 1973 — Section 439Central Excise Act, 1944 — Section 34(2)
High Courts19 Dec 2018Disposed Of
Chhangu Ram Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0099
Code Of Criminal Procedure, 1973 — Section 439Central Excise Act, 1944 — Section 34(2)
High Courts17 Dec 2018Allowed
Belsur Pandaiya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0098
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts17 Dec 2018Allowed
Naresh Chelak Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0097
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376
High Courts17 Dec 2018Dismissed
Niraj Kumar Kanoujiya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0096
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)
High Courts17 Dec 2018Dismissed
Javed Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0095
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)