High Courts12 Dec 2018Dismissed
Abdul Hanif And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0058
Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113Code of Criminal Procedure, 1973 — Section 437A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 3 of 151
High Courts12 Dec 2018Allowed
Ranichand Baiga And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0057
Constitution of India, 1950 — Article 21
High Courts12 Dec 2018Allowed
Jai Ambe Swa Sahayata Samuh Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0056
High Courts11 Dec 2018Dismissed
Raghoba Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0055
Constitution of India, 1950 — Article 226
High Courts11 Dec 2018Allowed
Nidhi Das Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0054
High Courts11 Dec 2018Allowed
Rambagas Nishad Vs Lalaram Marar And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0053
Motor Vehicles Act, 1988 — Section 163, 166
High Courts11 Dec 2018
Haribandhu Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2018) 12 CHH CK 0052
Indian Penal Code, 1860 — Section 34, 306Code of Criminal Procedure, 1973 — Section 437A
High Courts11 Dec 2018Dismissed
Sujit Sarkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0051
Indian Penal Code, 1860 — Section 323, 376(1)
High Courts11 Dec 2018Allowed
A.N. Dubey Vs State Of Madhya Pradesh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0050
Chhattisgarh Civil Services (Pension) Rules, 1976 — Rule 42Rajasthan Service Rules, 1951 — Rule 56
High Courts11 Dec 2018Dismissed
Samarudas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0049
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(1)
High Courts11 Dec 2018Dismissed
Saubhagya Dubey And Ors Vs Badri Singh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0048
Chhattisgarh Land Revenue Code, 1959 — Section 257(x)Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts11 Dec 2018Dismissed
Sundariya Bai Widow Motiya And Ors Vs Anjor Das
Chhattisgarh High Court · (2018) 12 CHH CK 0047
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts10 Dec 2018Dismissed
Girish Dewangan S/O Ram Pratap Dewangan Vs Election Commission Of India
Chhattisgarh High Court · (2018) 12 CHH CK 0046
Representation of the People Act, 1951 — Section 14, 66Constitution of India, 1950 — Article 226, 227, 324, 329, 329(b)
High Courts07 Dec 2018Allowed
Santosh Alias Chhotu Alias Raja Dutta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0045
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 304Code of Criminal Procedure, 1973 — Section 437A
High Courts07 Dec 2018Dismissed
Udesh Kumar, S/O Ratiram Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0044
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 376(1)
High Courts07 Dec 2018Dismissed
Pokhan Lal Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0043
Indian Penal Code, 1860 — Section 201, 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts07 Dec 2018Dismissed
Mahendra Ram Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0042
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 392, 458Arms Act, 1959 — Section 2(1)(b), 25(1B)
High Courts07 Dec 2018Dismissed
Raju @ Raju Yadav S/O Punnu Ram Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0041
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 304, 460
High Courts07 Dec 2018Dismissed
Vishnu S/O Banakar Chandravanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0040
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302, 304, 323
High Courts06 Dec 2018Allowed
Amarnath Soni And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0039
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 42, 50, 52, 52(2)