High Courts17 Dec 2018Dismissed
Tahasin Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0094
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2018
3,016 judgments · page 2 of 151
High Courts17 Dec 2018Allowed
Kishan Kumar Bhardwaj @ Sonu And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 413, 414, 420, 467, 468, 471
High Courts17 Dec 2018Allowed
Lal Sai Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0092
Indian Penal Code, 1860 — Section 354, 456
High Courts14 Dec 2018Dismissed
Bhaiya Lal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0091
Indian Penal Code, 1860 — Section 376(2)(g), 506
High Courts14 Dec 2018Dismissed
Ganpat @ Gabbar Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0090
Indian Penal Code, 1860 — Section 376(1)
High Courts14 Dec 2018Partly Allowed
Bharat Aluminium Co. Ltd Vs Lark Constructions Private Ltd
Chhattisgarh High Court · (2018) 12 CHH CK 0089
Commercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Act, 2015 — Section 13Arbitration and Reconciliation Act, 1996 — Section 19, 20, 34, 37
High Courts14 Dec 2018Allowed
Mahendra Kumar Kesharwani Vs Itwaraba
Chhattisgarh High Court · (2018) 12 CHH CK 0088
Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Dec 2018
Jagdish Prasad And Ors Vs Gopaldas And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts14 Dec 2018Disposed off
Axon Construction Pvt. Ltd Vs Mohendra Kumar Sahu And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0086
High Courts14 Dec 2018Dismissed
Sharda Sharma Vs Kamlesh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0085
High Courts14 Dec 2018Dismissed
Union Of India And Ors Vs Vinod Kumar Parmar
Chhattisgarh High Court · (2018) 12 CHH CK 0084
High Courts13 Dec 2018Dismissed
Anup Kanakarwal Vs State of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0083
Indian Penal Code, 1860 — Section 120B, 405, 409, 415, 420Chhattisgarh Protection of Depositors' Interest Act, 2005 — Section 10Code of Criminal Procedure, 1973 — Section 161, 397
High Courts13 Dec 2018Allowed
Rakesh Shrivastava And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0082
Indian Penal Code, 1860 — Section 147, 148, 149, 324Arms Act, 1959 — Section 4, 25, 25(1), 25(1B)(B)Code of Criminal Procedure, 1973 — Section 437A
High Courts13 Dec 2018Allowed
Lakhan Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0081
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 420, 467, 468, 471
High Courts13 Dec 2018Allowed
Kedarnath Kashyap And Ors Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0080
Code of Criminal Procedure, 1973 — Section 313Information Technology Act, 2000 — Section 66E, 67AIndian Penal Code, 1860 — Section 292(2)(a), 509
High Courts13 Dec 2018Allowed
Jagesar Sonkar Vs State of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0079
Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts13 Dec 2018Allowed
R K M Powergen Private Limited Vs Chhattisgarh State Electricity Regulatory Commission And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0078
Electricity Act, 2003 — Section 61, 62, 66
High Courts13 Dec 2018Allowed
Umakant Mishra And Ors Vs Rupesh Kumar And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0077
Motor Vehicles Act, 1988 — Section 166, 173
High Courts12 Dec 2018Allowed
Sumitra Bunkar And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2018) 12 CHH CK 0060
Indian Penal Code, 1860 — Section 376
High Courts12 Dec 2018Dismissed
Thullu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2018) 12 CHH CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 42, 42(2), 50, 55, 57