High Courts21 Dec 2021Disposed Of
Kripal Ram Dahariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0050
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 1 of 43
High Courts21 Dec 2021Dismissed
Dinesh Tamrakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0049
High Courts21 Dec 2021Allowed
Pankaj Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0048
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20B
High Courts21 Dec 2021Allowed
Surendra Kumar Sonman @ Jamurra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0047
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20B
High Courts20 Dec 2021
Umashankar Shukla Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0017
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Disposed Of
Anil Kumar Agrawal Vs Chhattisgarh Rajya Pichhda Varg Ayog
Chhattisgarh High Court · (2021) 12 CHH CK 0016
High Courts20 Dec 2021Allowed
Amit Dalal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 409, 420
High Courts17 Dec 2021Allowed
Surendra Kumar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0022
Indian Penal Code, 1860 — Section 306Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2021Allowed
Shivam Vishwakarma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0021
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2021Allowed
Sanjay Roy Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0020
Chhattisgarh Land Revenue Code, 1959 & mdash; Section 50
High Courts17 Dec 2021Disposed Of
Jitendra Kumar Mishra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0019
High Courts17 Dec 2021Partly Allowed
Sharad Goutam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0018
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25(1A), 27
High Courts16 Dec 2021Disposed Of
Jai Durga Rice Mill Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0028
Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19(1)(ii)
High Courts16 Dec 2021Disposed Of
Mantu Kumar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0027
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 94(3)
High Courts16 Dec 2021Disposed Of
Purushottam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0026
Indian Penal Code, 1860 — Section 34, 294, 302, 304II, 323, 506Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Dec 2021Allowed
M/S Navin Kumar Chopda Vs Hindustan Petroleum Corporation Limited (HPCL)
Chhattisgarh High Court · (2021) 12 CHH CK 0025
High Courts16 Dec 2021Dismissed
Branch Manager, Allahabad Bank Vs Sangita Mishra
Chhattisgarh High Court · (2021) 12 CHH CK 0024
Constitution Of India, 1950 — Article 142, 226
High Courts16 Dec 2021Dismissed
Sushila Rajwade Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0023
Constitution Of India, 1950 — Article 14, 16, 18, 309Chhattisgarh Health And Family Welfare Department Non-Ministerial Para-Medical And Nursing (Directorate Health Services) Class-III Service Recruitment Rules, 2013 — Rule 6, 6(1)(a), 6(1)(b), 8
High Courts15 Dec 2021Disposed Of
Bharat Chandrawanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0046
High Courts15 Dec 2021Allowed
Pratyaksha Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0032
Constitution Of India, 1950 — Article 14, 15, 16(2)