High Courts06 Dec 2021
Sahiba Shabanam Vs Dr. Kamal Preet Singh
Chhattisgarh High Court · (2021) 12 CHH CK 0013
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 3 of 43
High Courts06 Dec 2021Dismissed
Sulekha Sonkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0010
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 302
High Courts06 Dec 2021Disposed Of
Aman Kushwaha Vs State Bank Of India
Chhattisgarh High Court · (2021) 12 CHH CK 0009
High Courts06 Dec 2021Dismissed
Satish Rangari Vs State Of C.G.
Chhattisgarh High Court · (2021) 12 CHH CK 0008
High Courts03 Dec 2021Allowed
Ramashanker Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0007
Indian Penal Code, 1860 — Section 107, 109, 306Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Dec 2021Allowed
Maksudan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0006
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 363, 366, 376
High Courts03 Dec 2021Dismissed
State Of Chhattisgarh Vs Toman Mahilange
Chhattisgarh High Court · (2021) 12 CHH CK 0002
Indian Penal Code, 1860 — Section 363, 366A, 376, 506IIProtection of Children from Sexual Offences Act, 2012 — Section 5L, 6
High Courts03 Dec 2021Allowed
Ganesh Kumar Vs State Of M.P. (Now Chhattisgarh)
Chhattisgarh High Court · (2021) 12 CHH CK 0001
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Dec 2021Allowed
Ratanlal Netam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0005
Indian Penal Code, 1860 — Section 394, 323, 326, 506BCode Of Criminal Procedure, 1973 — Section 161, 439
High Courts01 Dec 2021Partly Allowed
Chain Kumar Aghariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0004
Indian Penal Code, 1860 — Section 34, 294, 307, 324, 506Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts01 Dec 2021Partly Allowed
Deepak Nag Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 12 CHH CK 0003
Indian Penal Code, 1860 — Section 307, 323Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts30 Nov 2021Partly Allowed
Dinesh Visha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0071
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 307
High Courts30 Nov 2021Dismissed
Shiv Kumar Pachori Vs Chhattisgarh Rajya Van Vikas Nigam Ltd.
Chhattisgarh High Court · (2021) 11 CHH CK 0070
Indian Penal Code, 1860 — Section 34, 120B, 379, 420, 467
High Courts30 Nov 2021Dismissed
Iffco Tokio General Insurance Co. Limited Vs Maheshwari Thakur
Chhattisgarh High Court · (2021) 11 CHH CK 0069
Motor Vehicles Act, 1988 — Section 170(b), 173Indian Penal Code, 1860 — Section 279, 302
High Courts30 Nov 2021Allowed
Deepan Chakarwarti Vs Ajay Singh
Chhattisgarh High Court · (2021) 11 CHH CK 0068
Code Of Criminal Procedure, 1973 — Section 145, 145(1), 145(2), 146, 146(1)
High Courts30 Nov 2021Dismissed
Sanjay Bhivgade Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0067
Code Of Criminal Procedure, 1973 — Section 156, 156(3), 156(6), 190, 190(1), 190(1)(a), 190(1)(b), 190(1)(c), 193, 194, 200, 202, 203, 204, 482Indian Penal Code, 1860 — Section 34, 147, 342, 420, 448Chhattisgarh Land Revenue Code, 1959 — Section 32, 44, 44(2)
High Courts30 Nov 2021Allowed
Breejesh Kumar Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0066
Constitution Of India, 1950 — Article 21, 32, 36, 226Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(a), 41(1)(b), 41(1)(a)(ii), 41(1)(c), 41(1)(d), 41(1)(e), 41(2), 41(g), 107, 110, 111, 116, 116(3), 121, 121(1), 144, 397, 482Indian Penal Code, 1860 — Section 34, 170, 294, 323, 341, 342, 384, 385, 392, 427, 452, 498A, 506
High Courts29 Nov 2021Dismissed
Heera Singh Kashyap Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts26 Nov 2021Disposed Of
R.K.Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0065
High Courts24 Nov 2021Dismissed
Tarika Tarangni VsChakradhar Singh Sidar
Chhattisgarh High Court · (2021) 11 CHH CK 0063
Constitution Of India, 1950 — Article 21, 102(1)(a), 191, 191(1)(a), 309, 311Chhattisgarh Civil Services (Conduct) Rules, 1965 — Rule 5, 5(4)Code Of Civil Procedure, 1908 — Order 18 Rule 4