High Courts16 Nov 2021Allowed
Dukhuram Sinha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0033
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(1)(?), 34(2), 59(?)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 5 of 43
High Courts16 Nov 2021Allowed
Bhagwat Prasad Namdeo Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0032
High Courts15 Nov 2021Disposed Of
Dr. Pravin Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0042
Constitution Of India, 1950 — Article 21
High Courts15 Nov 2021Dismissed
Madhukant Sinha Vs Chhattisgarh State Power Distribution Company Limited
Chhattisgarh High Court · (2021) 11 CHH CK 0041
High Courts15 Nov 2021Disposed Of
Sarpanch Gram Panchayat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0040
High Courts15 Nov 2021Disposed Of
Suo Moto WP (PIL) Matters Relates With Covid-19 Coronavirus Pandemic Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0039
High Courts15 Nov 2021Dismissed
Linge Tati Alias Kumari Linge Tati Vs State (Through National Investigation Agency)
Chhattisgarh High Court · (2021) 11 CHH CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 121A, 147, 148, 149, 302, 307, 396Arms Act, 1959 — Section 25(1A), 27(3)
High Courts15 Nov 2021Dismissed
Samsher Ali Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 384, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts15 Nov 2021Allowed
Jama Gond @ Rameshwar Gond Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0036
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts15 Nov 2021Allowed
Ramlakhan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0035
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts15 Nov 2021Dismissed
Seema Agrawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 24, 120B, 420
High Courts12 Nov 2021Partly Allowed
Pardesi Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0031
Indian Penal Code, 1860 — Section 34, 302, 304II, 325, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Nov 2021Dismissed
Central Mine Planning and Designing Institute, Subsidiary Of Coal India Limited Vs Kishore Kumar Jha
Chhattisgarh High Court · (2021) 11 CHH CK 0025
Constitution Of India, 1950 — Article 12Specific Relief Act, 1963 — Section 34, 35
High Courts11 Nov 2021Dismissed
Priti Chandra Vs Abdul Sultan
Chhattisgarh High Court · (2021) 11 CHH CK 0030
Code Of Criminal Procedure, 1973 — Section 397, 401, 401(3)Indian Penal Code, 1860 — Section 34, 147, 294, 323, 324, 427, 458, 506II
High Courts11 Nov 2021Allowed
Ramu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0029
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 302
High Courts11 Nov 2021Disposed Of
Ritika Singh Vs Guru Ghasidas University
Chhattisgarh High Court · (2021) 11 CHH CK 0028
High Courts11 Nov 2021Partly Allowed
Oriental Insurance Co. Ltd. Vs Suhaga Bai
Chhattisgarh High Court · (2021) 11 CHH CK 0027
High Courts11 Nov 2021Dismissed
Vinay Agrawal Vs Kamla Bai Patel
Chhattisgarh High Court · (2021) 11 CHH CK 0026
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Nov 2021Allowed
Rakesh @ Deepak Pandey Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0020
Indian Penal Code, 1860 — Section 294, 323, 376(2)(n), 384, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Nov 2021Dismissed
Pardeshi Ram Vs Mohd. Moin Khan
Chhattisgarh High Court · (2021) 11 CHH CK 0006
Motor Vehicles Act, 1988 — Section 173