High Courts01 Nov 2021Disposed Of
Kapil Kumar Surywanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0002
Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 7 of 43
High Courts01 Nov 2021Dismissed
Charan Kuppal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 11 CHH CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts22 Oct 2021Allowed
Hansraj Dev Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(N)Protection of Children from Sexual Offences Act, 2012 — Section 4, 5, 6
High Courts22 Oct 2021Dismissed
Ghasi Ram Otti @ Ghasiya Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0050
Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Oct 2021Disposed Of
Prahladsingh Rathiya Vs State Of Chhattisgarh Through The Secretary
Chhattisgarh High Court · (2021) 10 CHH CK 0049
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 101
High Courts22 Oct 2021
Deepak Kumar Nayak Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0048
High Courts22 Oct 2021Allowed
South Eastern Coalfields Limited Vs M/S Sadbhav Engineering Ltd
Chhattisgarh High Court · (2021) 10 CHH CK 0047
Arbitration and Conciliation Act, 1996 — Section 9, 9(1)(i)(d), 9(1)(ii)(d), 9(1)(ii)(e), 37Commercial Courts Act, 2015 — Section 13
High Courts22 Oct 2021Dismissed
Shiv Shankar Vs Shiv Kumar
Chhattisgarh High Court · (2021) 10 CHH CK 0046
Code Of Civil Procedure, 1908 — Order 9 Rule 9
High Courts22 Oct 2021Dismissed
Mahtru Vs R.P. Rathia Deputy Secretary
Chhattisgarh High Court · (2021) 10 CHH CK 0045
High Courts21 Oct 2021Allowed
Jairam Telanga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0056
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 307, 376
High Courts21 Oct 2021Allowed
Aagarsai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0055
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 302, 304II
High Courts21 Oct 2021Disposed Of
Preetpal Belchandan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0054
Chhattisgarh Co-operative Societies Act, 1960 — Section 19C, 58B, 58B(1)
High Courts21 Oct 2021Dismissed
Bilaspur Sahkari Grih Nirman Samiti Maryadit Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0053
Chhattisgarh High Court (Appeal to Division Bench) Act, 2006 — Section 2(1)
High Courts21 Oct 2021Allowed
Chandrakala Vs Radheshyam
Chhattisgarh High Court · (2021) 10 CHH CK 0052
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101
High Courts20 Oct 2021Allowed
M/S R. K. Transport Company Vs Chhattisgarh Mineral Development Corporation Ltd.
Chhattisgarh High Court · (2021) 10 CHH CK 0039
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts20 Oct 2021Dismissed
Vandana Tiwari Vs Rahul Tiwari
Chhattisgarh High Court · (2021) 10 CHH CK 0038
Family Court Act, 1984 — Section 19(1)
High Courts20 Oct 2021Dismissed
Dinesh Banjara @ Devraj Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0037
National Investigation Agency Act, 2008 — Section 21(4)Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Oct 2021Allowed
Mahesh Kumar Pandey Vs Chairman, Coal India Limited
Chhattisgarh High Court · (2021) 10 CHH CK 0036
Constitution Of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32, 33, 47
High Courts20 Oct 2021Dismissed
Shubham Kumar Suryavanshi Vs Munnalal Suryavanshi
Chhattisgarh High Court · (2021) 10 CHH CK 0035
Motor Vehicles Act, 1988 — Section 147, 173
High Courts20 Oct 2021Partly Allowed
ICICI Lombard General Insurance Co. Ltd Vs Santulal
Chhattisgarh High Court · (2021) 10 CHH CK 0034