High Courts18 Oct 2021Allowed
Chhattisgarh Mineral Development Corporation Ltd Vs R. K. Transport Company
Chhattisgarh High Court · (2021) 10 CHH CK 0044
Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 29A, 29A(6)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 8 of 43
High Courts18 Oct 2021Allowed
Kapil Das Mahant Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0043
Indian Penal Code, 1860 — Section 34, 392, 411Arms Act, 1959 — Section 25, 39Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Oct 2021Allowed
Bhimendra Kumar Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0042
Code Of Criminal Procedure, 1973 — Section 313Prevention of Corruption Act, 1988 — Section 7, 13, 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts18 Oct 2021Allowed
Vicky Singh @ Criminal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25(1B), 27
High Courts18 Oct 2021Disposed Of
AVI India International L.L.P. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0040
High Courts08 Oct 2021Allowed
Chaitu Ram Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0033
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 42, 50Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Oct 2021Partly Allowed
Vijay Panika Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0032
Indian Penal Code, 1860 — Section 323, 325, 359, 365, 452, 506(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Oct 2021Dismissed
Satish Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0031
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20B, 37(1)(b), 50
High Courts08 Oct 2021Allowed
Chintamani Ratde Vs State Of Chattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0030
High Courts08 Oct 2021Dismissed
Khamman Singh Bhatre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0029
Constitution Of India, 1950 — Article 14, 226
High Courts07 Oct 2021Allowed
Satyanarayan @ Kanabat Vs State Of M.P. (Now Chhattisgarh)
Chhattisgarh High Court · (2021) 10 CHH CK 0028
Indian Penal Code, 1860 — Section 342, 363, 366, 368, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Oct 2021Allowed
Shivendra Pratap Singh @ Bunty Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2021) 10 CHH CK 0026
Indian Penal Code, 1860 — Section 376, 450Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts07 Oct 2021
Raymond Limited Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0015
Indian Stamp Act, 1899 — Section 31, 31(2)(b), 32, 56(4)
High Courts07 Oct 2021Allowed
Padman Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0012
Indian Penal Code, 1860 — Section 34, 307, 325Code Of Criminal Procedure, 1973 — Section 313, 320(5)
High Courts06 Oct 2021Dismissed
Devendra Kumar Shukla Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0016
High Courts06 Oct 2021
Bhaira (Dead) Through LR's Vs Toran Lal
Chhattisgarh High Court · (2021) 10 CHH CK 0006
Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 58(c)
High Courts06 Oct 2021Disposed Of
Jhumuk Lal Saw Mill Vs Union Of India
Chhattisgarh High Court · (2021) 10 CHH CK 0005
High Courts05 Oct 2021Dismissed
Amit Jain Vs Late Nemi Chand Jain (Deceased) Through Lrs.
Chhattisgarh High Court · (2021) 10 CHH CK 0024
Code Of Civil Procedure, 1908 — Order 23 Rule 1, Order 18 Rule 4, Order 1 Rule 10Evidence Act, 1872 — Section 3, 58
High Courts05 Oct 2021Allowed
Vikas Kujur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0018
Constitution Of India, 1950 — Article 311(2)Chhattisgarh Civil Services (General Conditions Of Services) Rules, 1961 — Rule 8, 8(4)
High Courts05 Oct 2021Allowed
Dev Kishore Digarse Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 10 CHH CK 0011
Chhattisgarh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 27(2)