High Courts20 Dec 2019Dismissed
Sunil Kumar Mahilange Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0028
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 1 of 116
High Courts20 Dec 2019Disposed Of
Krishna Singh And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0027
High Courts20 Dec 2019Disposed Of
Ishwarilal Sahu And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0026
High Courts20 Dec 2019Dismissed
Dr. Chandrashekher Malhotra Vs Pravin Chand And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0024
Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)Code Of Civil Procedure, 1908 — Section 100
High Courts20 Dec 2019Dismissed
Sukhdeo Prasad Vs Savitri Bai And Anr
Chhattisgarh High Court · (2019) 12 CHH CK 0023
Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 4Indian Succession Act, 1925 — Section 63, 63(c), 70Evidence Of Act, 1872 — Section 68
High Courts20 Dec 2019Dismissed
Uttam Kumar Pandey Vs Uday Narayan Mishra
Chhattisgarh High Court · (2019) 12 CHH CK 0022
Code Of Criminal Procedure, 1973 — Section 125, 378(3)Indian Penal Code, 1860 — Section 499, 500
High Courts20 Dec 2019Dismissed
Ram Narayan Vs Sanju Devi
Chhattisgarh High Court · (2019) 12 CHH CK 0021
Code Of Criminal Procedure, 1973 — Section 311, 311(2)
High Courts20 Dec 2019Dismissed
Abhishek Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0020
Code Of Criminal Procedure, 1973 — Section 173(2), 173(3), 173(4), 173(5), 173(6), 173(8)Indian Penal Code, 1860 — Section 34, 302, 306
High Courts20 Dec 2019Dismissed
Pramod Kumar Sahu Vs Uma Sahu And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0019
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(1), 397, 401
High Courts20 Dec 2019Allowed
Shivshanker Verma Vs State Of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2019) 12 CHH CK 0018
Code Of Criminal Procedure, 1973 — Section 374(2), 437(A)Indian Penal Code, 1860 — Section 107, 306, 376(1)
High Courts20 Dec 2019Dismissed
Munna Soni And Ors Vs State Of Madhya Pradesh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0017
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(2)(g)
High Courts20 Dec 2019Dismissed
Poyami Boti Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2019) 12 CHH CK 0016
Indian Penal Code, 1860 — Section 376, 511
High Courts20 Dec 2019Dismissed
Abhay Nayak And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0015
National Investigation Agency Act, 2008 — Section 21(4)Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 173(8), 439Indian Penal Code, 1860 — Section 120B
High Courts20 Dec 2019Dismissed
Gulab Ram Vs State Of Madhya Pradhesh
Chhattisgarh High Court · (2019) 12 CHH CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 376(1), 450
High Courts20 Dec 2019Dismissed
Ramnarayan And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0013
Indian Penal Code, 1860 — Section 34, 302, 304, 325Evidence Act, 1872 — Section 6
High Courts20 Dec 2019Dismissed
Chaindas Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0012
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 376(1), 450, 506
High Courts20 Dec 2019Partly Allowed
Ramsharan @ Bablu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0011
Indian Penal Code, 1860 — Section 354, 456Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xi)Code Of Criminal Procedure, 1973 — Section 437(A)
High Courts19 Dec 2019Allowed
Brij Bhooshan Tiwari Vs State Of Chhattisgarh Through Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0161
High Courts19 Dec 2019Allowed
Dr. Rajkumar Damle Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0052
Code Of Criminal Procedure, 1973 — Section 313Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts19 Dec 2019Disposed Of
Dr. Chagan Lal Gavre Vs State Of Chhattisgarh Through Secretary And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0051