High Courts19 Dec 2019Dismissed
Bhishma Dev Verma Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 12 CHH CK 0030
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 3 of 116
High Courts19 Dec 2019Dismissed
Shyamdhar Diwan Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2019) 12 CHH CK 0029
Indian Penal Code, 1860 — Section 161Prevention Of Corruption Act, 1988 — Section 5(1)(D), 5(2)
High Courts19 Dec 2019Dismissed
Bali Singh Vs Kapil Patel
Chhattisgarh High Court · (2019) 12 CHH CK 0009
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2019Dismissed
Alok Tiwari Vs Raj Kumar Jain
Chhattisgarh High Court · (2019) 12 CHH CK 0008
Negotiable Instruments Act, 1881 — Section 138, 139, 142Code Of Criminal Procedure, 1973 — Section 313
High Courts17 Dec 2019Dismissed
Bhagwani Ram Vs State Of Madhya Pradesh Now State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0105
Indian Penal Code, 1860 — Section 307
High Courts17 Dec 2019Dismissed
Dashrath Kewat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0104
Indian Penal Code, 1860 — Section 34, 307, 323, 325
High Courts17 Dec 2019Allowed
Roshan Pardhi Vs State Of Chhattisgarh Through The Station House Officer
Chhattisgarh High Court · (2019) 12 CHH CK 0103
Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Partly Allowed
Maheshwar @ D.K. Vs State Of Chhattisgarh Through Thana City Kotwali
Chhattisgarh High Court · (2019) 12 CHH CK 0102
Indian Penal Code, 1860 — Section 392
High Courts17 Dec 2019Dismissed
Prakash Ekka Vs State Of Chhattisgarh Through Station House Officer
Chhattisgarh High Court · (2019) 12 CHH CK 0098
Indian Penal Code, 1860 — Section 307
High Courts17 Dec 2019Dismissed
Sukalu Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0097
Indian Penal Code, 1860 — Section 376(1)
High Courts17 Dec 2019Dismissed
Jagbandhan Gond Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0096
Indian Penal Code, 1860 — Section 376(2), 376(2)(i), 450Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts17 Dec 2019Dismissed
Sufal Satnami Vs State Of Chhattisgarh Through Station House Officer
Chhattisgarh High Court · (2019) 12 CHH CK 0095
Indian Penal Code, 1860 — Section 376(2), 376(2)(f)
High Courts17 Dec 2019Allowed
Mahesh Kumar Bhuinya Vs State Of Chhattisgarh Through Station House Officer
Chhattisgarh High Court · (2019) 12 CHH CK 0094
Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Abhay @ Montu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0093
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Lokesh Kumar @ Soyee Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0092
Indian Penal Code, 1860 — Section 363, 366, 376(1)Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Sanjay Dubey Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0091
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20Code Of Criminal Procedure, 1973 — Section 315Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Dec 2019Allowed
Choubey Lal Yadav Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0090
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Nasir Khan Vs State Of Chhattisgarh Through
Chhattisgarh High Court · (2019) 12 CHH CK 0089
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Umesh Nagesiya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 12 CHH CK 0088
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 437A
High Courts17 Dec 2019Allowed
Dinesh Patel And Anr Vs State Of Chhattisgarh And
Chhattisgarh High Court · (2019) 12 CHH CK 0087
Indian Penal Code, 1860 — Section 323, 376(1)Code Of Criminal Procedure, 1973 — Section 437A