High Courts07 Jan 2019Allowed
Ajay Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0027
Indian Penal Code, 1860 — Section 279, 337, 338
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 116 of 116
High Courts04 Jan 2019Dismissed
State Of Chhattisgarh Vs Bhavani Singh Thakur
Chhattisgarh High Court · (2019) 01 CHH CK 0026
Code Of Criminal Procedure, 1973 — Section 378(3)Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)
High Courts04 Jan 2019Dismissed
Vijay Kewat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0025
Indian Penal Code, 1860 — Section 304
High Courts04 Jan 2019Dismissed
Bodu @ Botu @ Chandra Kumar Jaisawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0024
Indian Penal Code, 1860 — Section 342, 376(1), 506
High Courts04 Jan 2019Dismissed
Birendra Kumar Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0023
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 489(B), 489(c)
High Courts04 Jan 2019Allowed
Dhanesh Kumar Vs Chandrahash And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0022
Motor Vehicles Act, 1988 — Section 140 166, 173
High Courts03 Jan 2019Dismissed
Bhuwan Lal Mandavi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0021
Indian Penal Code, 1860 — Section 376(2)(g)
High Courts03 Jan 2019Dismissed
Navbharat Explosives Company Limited Vs Commissioner Of Central Excise and Service Tax
Chhattisgarh High Court · (2019) 01 CHH CK 0020
Finance Act, 1994 — Section 78
High Courts03 Jan 2019Dismissed
Lakhanlal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0019
Indian Penal Code, 1860 — Section 376, 376(1)Code Of Criminal Procedure, 1973 — Section 161
High Courts03 Jan 2019Allowed
Santosh Mahobiya Vs Mahendra Tamboli
Chhattisgarh High Court · (2019) 01 CHH CK 0018
Transfer Of Property Act, 1882 — Section 58(c)Evidence Act, 1872 — Section 92
High Courts03 Jan 2019Dismissed
Sushil Kumar Jain Vs Rajkumari Died Through Lrs And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0017
Indian Penal Code, 1860 — Section 304Indian Electricity Rules, 1956 — Rule 80, 82
High Courts03 Jan 2019Disposed Off
Food Corporation Of India And Ors Vs M.P. Rice Trading Company
Chhattisgarh High Court · (2019) 01 CHH CK 0016
Limitation Act, 1963 — Section 18, Article 52
High Courts03 Jan 2019Disposed Off
Dukalu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0015
High Courts02 Jan 2019Dismissed
Anil Gond Vs State of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0014
Indian Penal Code, 1860 — Section 342, 376(1)
High Courts02 Jan 2019Dismissed
State Of Chhattisgarh Vs Durgesh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0013
Code of Criminal Procedure, 1973 — Section 378(3)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 — Section 3(1)(r), 3(1)(s)
High Courts02 Jan 2019Dismissed
Amar Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0012
Indian Penal Code, 1860 — Section 300, 304, 323
High Courts02 Jan 2019Dismissed
Santosh Kumar Banjare Vs State of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0011
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 376(2)(f)
High Courts02 Jan 2019Dismissed
Suprabha Vs State of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0010
Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 20(b)(ii)(b), 50, 55, 57
High Courts02 Jan 2019Allowed
Sanjay Mahant Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0009
Indian Penal Code, 1860 — Section 34, 120B, 302Prisoner's Act, 1900 — Section 31, 31A(1)Chhattisgarh Prisoner's Leave Rules, 1989 — Rule 4, 5, 6
High Courts02 Jan 2019Dismissed
Meera Gupta Vs Chairman-cum-Managing Director, Hindustan Steel Works Construction Limited And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0008