High Courts15 Jan 2019Dismissed
Jaswant Singh (Dead) Through LRs And Ors Vs Tijiya Bai (Dead) Through LR And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0067
Transfer Of Property Act, 1882 — Section 58(c)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 114 of 116
High Courts15 Jan 2019Allowed
Padmani wife Of late Mansuram Markam Ad Ors Vs Bhagwat Pandey Ad Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0066
Motor Vehicle Act, 1988 — Section 166
High Courts15 Jan 2019Dismissed
National Insurance Co. Ltd Vs Ravishankar Kaushik And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0065
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 128, 166(1)
High Courts14 Jan 2019Dismissed
Sitaram Bargah Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0064
Indian Penal Code, 1860 — Section 376(1), 450, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts14 Jan 2019Dismissed
Dhal Chandra Gayakwad And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0063
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 307
High Courts14 Jan 2019Dismissed
Kanwal Singh Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0062
Chhattisgarh Land Revenue Code, 1959 — Section 170B
High Courts14 Jan 2019Partly Allowed
Saifuddin And Ors Vs Jyoti Prasad Shukla
Chhattisgarh High Court · (2019) 01 CHH CK 0061
High Courts14 Jan 2019Dismissed
Ramdular Sahu Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0060
High Courts14 Jan 2019Dismissed
Safi @ Safik Alam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0059
Indian Penal Code, 1860 — Section 294, 307, 506
High Courts14 Jan 2019Dismissed
Chhabil Das Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0058
Indian Penal Code, 1860 — Section 376(1), 511
High Courts14 Jan 2019Disposed off
Sitaram Choudhary And Ors Vs Industrial Court Chhattisgarh Raipur And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0057
High Courts11 Jan 2019Dismissed
Abhay Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0056
Indian Penal Code, 1860 — Section 302, 314Code Of Criminal Procedure, 1973 — Section 313Chhattisgarh Ayurvigyan Parishad Adhiniyam, 1987 — Section 11, 34
High Courts11 Jan 2019Allowed
Harbans Kaur And Ors Vs Commissioner, Municipal Corporation Bhilai And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0055
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2019Disposed off
Mehattar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0054
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2019Partly Allowed
Madvi Handa @ Oyami Handa Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0053
Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 437A
High Courts10 Jan 2019Dismissed
Komal alias Golu alias Bhairo Kasyap Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0052
Indian Penal Code, 1860 — Section 300, 304
High Courts10 Jan 2019Dismissed
Sunil Kumar Jain Vs Anju Choudhry And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0051
Specific Relief Act, 1963 — Section 12, 14, 14(1), 16, 16C, 19BIndian Contract Act, 1872 — Section 62Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 7 Rule 20, Order 23 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 2 Rule 3, Order 18 Rule 4, Order 41 Rule 22, Order 41 Rule 33
High Courts10 Jan 2019Dismissed
Sunita Shrivas Vs Bhagwat Shrivas
Chhattisgarh High Court · (2019) 01 CHH CK 0050
Code Of Criminal Procedure, 1973 — Section 161Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts10 Jan 2019Dismissed
Durgawati Devi Jaiswal And Ors Vs Kamlabai alias Kamlesh Ben And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0049
Chhattisgarh Land Revenue Code, 1959 — Section 257, 257(x)Code Of Civil Procedure, 1908 — Section 100
High Courts10 Jan 2019Dismissed
Managing Director Chhattisgarh Medical Services Corporation And Ors Vs Vestergaard Frandesen India Pvt. Ltd
Chhattisgarh High Court · (2019) 01 CHH CK 0048
Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13Arbitration And Conciliation Act, 1996 — Section 34, 37