High Courts18 Jan 2019Allowed
Santosh Nishad Vs Krishna Kumar Khunte And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0087
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 113 of 116
High Courts18 Jan 2019Allowed
Seema Devi And Ors Vs Hari Singh Chandel And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0086
Code Of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 16, 20
High Courts18 Jan 2019Dismissed
Ujagar Died Through LRs And Ors Vs Mahima And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0085
Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 20 Rule 12(1)
High Courts18 Jan 2019Allowed
Rajesh Kumar Sonkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0084
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 60, 63
High Courts17 Jan 2019Dismissed
Oriental Insurance Co. Ltd Vs Radha Bai And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0083
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts17 Jan 2019Dismissed
Bhuli Ram And Ors Vs Bali Ram And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0082
Chhattisgarh Land Revenue Code, 1959 — Section 170B, 257(l1)Specific Relief Act, 1963 — Section 34Specific Relief Act, 1877 — Section 42
High Courts17 Jan 2019
Gajanand Prasad Pandey Vs Alka Shukla And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0081
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 17 Rule 1
High Courts17 Jan 2019Allowed
Ramdulari Devi Vs Sukhni Devi And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0080
Code Of Civil Procedure, 1908 — Section 100
High Courts17 Jan 2019Allowed
Oriental Insurance Co. Ltd Vs Choravaram Sahu And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0079
High Courts17 Jan 2019Allowed
Vipin @ Vifal Chauhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0078
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(B)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Jan 2019Dismissed
Sachin Choudhary And Ors Vs Cholamandalam Investment And Finance Company Ltd And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0077
Arbitration And Conciliation Act, 1996 — Section 34, 37, 42
High Courts16 Jan 2019Dismissed
State Of Chhattisgarh And Ors Vs Rukhmani Bai Sahu And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0076
High Courts16 Jan 2019Disposed off
Kejuram And Ors Vs Pachkaud And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0075
Code Of Civil Procedure, 1908 — Section 2(2), 96, Order 6 Rule 5, Order 7 Rule 11
High Courts16 Jan 2019Partly Allowed
Fagni Bai And Ors Vs Sukhram Bhaskar And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0074
Motor Vehicle Act, 1988 — Section 2(21), 27, 41, 110, 149Central Motor Vehicles Rules, 1989 — Rule 34, 75
High Courts16 Jan 2019Allowed
Parshu And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0073
Indian Penal Code, 1860 — Section 120B, 394
High Courts16 Jan 2019Allowed
Dinesh And Ors Vs Santosh Kumar And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0072
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jan 2019Allowed
United India Insurance Company Ltd And Ors Vs Deepchand Satnami And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0071
Employees Compensation Act, 1923 — Section 10, 22A, 30Workmen's Compensation Act, 1906 — Section 4A
High Courts15 Jan 2019Disposed off
Aditya Bhardwaj And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0070
Indian Penal Code, 1860 — Section 34, 376, 381, 388, 389, 506Code Of Criminal Procedure, 1973 — Section 200
High Courts15 Jan 2019Disposed off
Rajesh Kumar Teta And Ors Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0069
High Courts15 Jan 2019Allowed
Branch Manager Vs Anita And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0068
Motor Vehicles Act, 1988 — Section 166