High Courts10 Jan 2019Partly Allowed
Abdul Rahim Vs State Of Chhattisgarh And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0047
Code Of Civil Procedure, 1908 — Order 18 Rule 4
COURT ARCHIVE
Chhattisgarh High Court judgments, 2019
2,320 judgments · page 115 of 116
High Courts10 Jan 2019Disposed off
Dukalha Gond And Ors Vs Govind Prasad Dhruv And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0046
Indian Penal Code, 1860 — Section 283, 304AMotor Vehicle Act, 1988 — Section 166
High Courts09 Jan 2019Disposed Off
Shyamlal Deshmukh And Ors Vs Neelmani Chandrakar And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0045
Motor Vehicles Act, 1988 — Section 166
High Courts09 Jan 2019Allowed
Mohit Ram Vs Legal Heirs Of Late Sadhu Ram And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0044
Code Of Civil Procedure, 1908 — Section 100
High Courts09 Jan 2019Dismissed
Inderman Vs Derhin Bai And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0043
Code Of Civil Procedure, 1908 — Section 100
High Courts09 Jan 2019Dismissed
State Of Chhattisgarh Vs Pandeshwar Pratap Singh
Chhattisgarh High Court · (2019) 01 CHH CK 0042
Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 304
High Courts08 Jan 2019Dismissed
Rishi Janghel Vs Chandrabhan Kriplani And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0041
Code Of Civil Procedure, 1908 — Section 94(5), 151, Order 21 Rule 97, Order 21 Rule 101Chhattisgarh Accommodation Control Act, 1961 — Section 15, 23
High Courts08 Jan 2019Disposed Off
Puran Lal Sahu Vs Shailbala Martin Managing Director
Chhattisgarh High Court · (2019) 01 CHH CK 0040
High Courts08 Jan 2019Allowed
Meghnath @ Pawan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379
High Courts08 Jan 2019Partly Allowed
Premnarayan Gupta Vs State Of Madhya Pradesh
Chhattisgarh High Court · (2019) 01 CHH CK 0038
Code Of Criminal Procedure, 1973 — Section 173, 173(2), 200, 437AEssential Commodities Act, 1955 — Section 3, 7, 7(1)(a)(ii), 10A, 10C, 11Evidence Act, 1872 — Section 57
High Courts08 Jan 2019Dismissed
Bhuloo Alias Darasram Vs Noni Bai And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0037
Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 4, 15, 19
High Courts08 Jan 2019
Koushilya Tiwari And Ors Vs Ajit Tallu @ Tallo And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0036
Motor Vehicles Act, 1988 — Section 140, 166
High Courts08 Jan 2019Allowed
Bhav Krishna Mandal And Ors Vs Saturam Sori And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0035
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Jan 2019Dismissed
Thetha Ram Since Dead And Ors Vs Amrit Lal, Since Dead And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0034
Transfer Of Property Act, 1882 — Section 54Chhattisgarh Land Revenue Code, 1959 — Section 165(6)Code Of Civil Procedure, 1908 — Section 100
High Courts07 Jan 2019Dismissed
Lanco Amarkantak Power Ltd Vs A.P. Panda
Chhattisgarh High Court · (2019) 01 CHH CK 0033
Arbitration and Conciliation Act, 1996 — Section 34(2), 36, 37(1)(b)Constitution Of India, 1950 — Article 215
High Courts07 Jan 2019Dismissed
Dinesh Toppo And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0032
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 342, 363, 376(2)(g), 506Arms Act, 1959 — Section 25(1AAA), 25(1BB), 27(1), 39
High Courts07 Jan 2019Allowed
State Of Chhattisgarh Vs Shobha Enterprises And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0031
Chhattisgarh Value Added Tax Act, 2005 — Section 2, 4, 8, 9, 15, 15A, 15BForest Rights Act, 2006 — Section 2(i)Chhattisgarh Vanijyik Kar Adhiniyam, 1994 — Section 17
High Courts07 Jan 2019Allowed
Jabalpur Transmission Company Ltd Vs Commissioner Of Commercial Tax
Chhattisgarh High Court · (2019) 01 CHH CK 0030
Electricity Act, 2003 — Section 14Chhattisgarh Entry Tax Act, 1976 — Section 3(1)Value Added Tax Act, 2005 — Section 55(1)
High Courts07 Jan 2019Allowed
Ramprem Yadav And Ors Vs State Of Chhattisgarh
Chhattisgarh High Court · (2019) 01 CHH CK 0029
Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313, 437
High Courts07 Jan 2019Dismissed
Deleted (Smt. Bhanuben) And Ors Vs Savita Devi And Ors
Chhattisgarh High Court · (2019) 01 CHH CK 0028
C.G. Accommodation Control Act, 1961 — Section 12(1)(e), 12(1)(f), 13(1), 13(6)