High Courts12 Dec 2012
Darbar Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 114 : (2013) CriLJ 1612 : (2013) 2 DMC 393
Penal Code, 1860 (IPC) — Section 107, 306, 498A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
674 judgments · page 1 of 34
High Courts11 Dec 2012Allowed
Alok Sharma Vs Santosh and Others
Chhattisgarh High Court · (2013) 1 MPHT 92
Motor Vehicles Act, 1988 — Section 166
High Courts11 Dec 2012Allowed
Manbodh Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 1347
Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376
High Courts11 Dec 2012Dismissed
Jhaduram Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 1722
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 450
High Courts06 Dec 2012
Manoj Kumar Mishra Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 1487
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Dec 2012Allowed
Ghanshyam Ramjee Singh Rajput Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 1071
Evidence Act, 1872 — Section 114, 118, 35Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)
High Courts05 Dec 2012
Milan Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) CriLJ 1484 : (2013) 2 MPHT 73 : (2013) 2 MPHT 69
Penal Code, 1860 (IPC) — Section 299, 304
High Courts04 Dec 2012Allowed
Nasir Khan Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 152 : (2013) 1 CGBCLJ 159 : (2013) CriLJ 555 : (2013) 2 MPHT 43
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 42, 42(1), 42(2), 50
High Courts03 Dec 2012Dismissed
S.K. Soni Vs State of Chhattisgarh Others
Chhattisgarh High Court · (2012) 12 CHH CK 0010
High Courts01 Dec 2012Allowed
Bindeshwari Singh Vs Central Government Industrial Tribunal-cum-Labour Court and Another
Chhattisgarh High Court · (2013) 1 CGBCLJ 466
Industrial Disputes Act, 1947 — Section 11A, 17(1)(r), 3Penal Code, 1860 (IPC) — Section 307, 337
High Courts01 Dec 2012Allowed
Siddh Gopal Naredi and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 136 : (2013) 1 CGBCLJ 142 : (2013) CriLJ 589
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts01 Dec 2012
Suresh Dubey Vs State of C.G.
Chhattisgarh High Court · (2013) 1 CGBCLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 313, 91Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(b)(ii)(C), 42, 50, 55
High Courts01 Dec 2012Allowed
Umesh Joshi Vs South Eastern Railway and Another
Chhattisgarh High Court · AIR 2013 Chh 69 : (2013) 1 CG.L.R.W. 124
Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 13, 7, 9
High Courts30 Nov 2012Allowed
Pritram and Another Vs State of M.P.
Chhattisgarh High Court · (2013) 1 CG.L.R.W. 145 : (2013) 1 CGBCLJ 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts29 Nov 2012Allowed
Arya Shikshan Samiti Vs Bhuneshwar Sharma Others
Chhattisgarh High Court · (2012) 11 CHH CK 0026
Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 16, 16(1), 32, 32(1), 32(2)
High Courts29 Nov 2012Dismissed
Shilpa Singh Rajput Vs Chhattisgarh Swami Vivekanand Technical University and Others
Chhattisgarh High Court · AIR 2013 Chh 25
High Courts29 Nov 2012Dismissed
Chhattisgarh Chemist Druggist Association Raipur Vs State of Chhattisgarh Others
Chhattisgarh High Court · AIR 2013 Chh 23
Chhattisgarh Society Registrikaran Adhiniyam, 1973 — Section 27, 32(1), 40
High Courts29 Nov 2012Dismissed
G.H. Sagar Vs State of Chhattisgarh Others
Chhattisgarh High Court · (2012) 11 CHH CK 0022
High Courts29 Nov 2012Allowed
Anmol Ram Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 11 CHH CK 0021
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 40
High Courts29 Nov 2012Dismissed
Ram Jeevan Yadav Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2013) LabIC 998